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Calcutta High Court judgments

64,044 judgments · page 544 of 3,203

High Courts09 Jun 2015Dismissed

Saran Singh Vs Union of India and Others

Calcutta High Court · (2015) 06 CAL CK 0021

Constitution of India, 1950 - Article 239, 239 (1), 239(1), 240, 240(1)General Clauses Act, 1897 - Section 3(60)(c)Mines and Minerals (Development and Regulation) Act, 1957 - Section 13, 15, 2, 28
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High Courts05 Jun 2015Dismissed

Adil Vs State of West Bengal

Calcutta High Court · (2015) 3 CALLT 470

Criminal Procedure Code, 1973 (CrPC) - Section 155, 313, 428Penal Code, 1860 (IPC) - Section 120B, 489(B), 489(C), 489B, 489C
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High Courts05 Jun 2015Dismissed

Sudeshna Chakravarty Vs Promit Sen

Calcutta High Court · (2015) 3 CALLT 533 : (2015) CriLJ 3250

Criminal Procedure Code, 1973 (CrPC) - Section 200, 204, 482Penal Code, 1860 (IPC) - Section 499, 500Press and Registration of Books Act, 1867 - Section 1, 7
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High Courts05 Jun 2015Dismissed

Bindeswari Dubey Vs Uttama Debi and Others

Calcutta High Court · (2015) 06 CAL CK 0016

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 107Evidence Act, 1872 - Section 114(e), 63, 65(c)Registration Act, 1908 - Section 17, 18(c), 27, 32, 34
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