High Courts08 Jan 2016Dismissed
Chira Ranjan Biswas Vs State of West Bengal and others
Calcutta High Court · (2016) 2 CalCriLR 142
Penal Code, 1860 (IPC) — Section 500
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 520 of 3,203
High Courts08 Jan 2016Disposed off
Debashis Bose and others Vs Punj Lioyd Ltd. and others
Calcutta High Court · (2016) 159 AIC 621 : (2016) 2 CalHCN 210 : (2016) 3 CalLJ 177
Contempt of Courts Act, 1971 — Section 19
High Courts07 Jan 2016Dismissed
Bani Saha Vs The State of West Bengal and Others
Calcutta High Court · (2016) 01 CAL CK 0029
Civil Procedure Code, 1908 (CPC) - Section 60Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 173, Section 173 (8), Section 173(2), Section 173(8), Section 202, Section 227, Section 239, Section 319, Section 362, Section 401, Se
High Courts07 Jan 2016Dismissed
Bibhabati Ghosh (Bangal) and Others Vs Tarapada Ghosh (Bangal) and Others
Calcutta High Court · (2016) AIRCC 729 : (2016) 3 WBLR 375
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts07 Jan 2016Allowed
Nasiruddin Sk. @ Nasiruddin Hafij & Ors Vs Mahasin Ali Khan
Calcutta High Court · (2016) 1 CalHCN 147 : (2016) 1 CalLJ 352 : (2016) 2 WBLR 213
West Bengal Land Reforms Act, 1955 — Section 8, 9
High Courts06 Jan 2016Dismissed
Dhirajuddin Ansari Vs WBSEDCL & Ors.
Calcutta High Court · (2016) 3 CalHCN 756 : (2016) 4 WBLR 130
High Courts06 Jan 2016Allowed
Sk. Alaul Hoque Mondal Vs Viswa Bharati University and Others
Calcutta High Court · (2016) LIC 691 : (2016) 4 WBLR 285
University Grants Commission Act, 1956 - Section 20, Section 26
High Courts06 Jan 2016Disposed off
Father Siby Vadakel and Others Vs The State of West Bengal and Others
Calcutta High Court · (2016) 01 CAL CK 0031
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), Section 156(1), Section 482Penal Code, 1860 (IPC) - Section 323, Section 34, Section 384, Section 506
High Courts06 Jan 2016Disposed off
Fabworth Promoters Pvt. Ltd. and Others Vs Kolkata Municipal Corporation and Others
Calcutta High Court · (2016) 01 CAL CK 0030
Calcutta Improvement Act, 1911 - Section 54, Section 55Calcutta Municipal Corporation Act, 1980 - Section 171, Section 171 (8), Section 171 (8) (a), Section 171 (8) (a) (ii), Section 171 (8)(a)(ii), Section 174 (2), Section 174(2), Section 17
High Courts05 Jan 2016Disposed off
Binoy Kumar Chakraborty Vs Sabita Das
Calcutta High Court · (2016) 3 CalHCN 423 : (2016) 3 WBLR 131
Criminal Procedure Code, 1973 (CrPC) - Section 421Howrah Municipal Corporation Act, 1980 - Section 177
High Courts05 Jan 2016Disposed Off
Audrey Christinne Bhattacharyya Vs State of West Bengal & Ors.
Calcutta High Court · (2016) 4 WBLR 291
High Courts05 Jan 2016Disposed Off
Sri Monoranjan Ghosh Vs Sri Ranjit Saha
Calcutta High Court · (2016) 2 CalHCN 358
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 11
High Courts05 Jan 2016Dismissed
Sushanata Ghosh Vs Union of India and Others
Calcutta High Court · (2016) LIC 1965
Central Industrial Security Force Act, 1968 — Section 8(i)
High Courts05 Jan 2016Dismissed
Rajesh Kumar Sharma Vs Union of India and Others
Calcutta High Court · (2016) LIC 1862
Central Industrial Security Force Act, 1968 — Section 8(1)Constitution of India, 1950 — Article 266, 311
High Courts05 Jan 2016Dismissed
Sadhan Ghosh Vs The State of West Bengal
Calcutta High Court · (2016) 01 CAL CK 0028
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 235 (2), Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, Section 307, Section 320, Section 324, Section 34
High Courts04 Jan 2016Disposed off
Tamal Chanda Vs The State Bank of India and Others
Calcutta High Court · (2016) 2 BankJ 142 : (2016) 1 CalHCN 677 : (2016) 1 CalLT 346 : (2016) 1 DRTC 495 : (2016) 149 FLR 333 : (2016) 4 WBLR 683
Penal Code, 1860 (IPC) - Section 109, Section 120B, Section 406, Section 409, Section 420, Section 471
High Courts23 Dec 2015
Shalimar Paints Ltd. Vs The Board of Trustees for the Port of Kolkata
Calcutta High Court · (2015) 12 CAL CK 0066
Constitution of India, 1950 - Article 226, 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 15, 3, 4, 5, 7
High Courts23 Dec 2015Dismissed
Orient Blackswan Pvt. Ltd. and Others Vs Sandip Nayak and Others
Calcutta High Court · (2015) 12 CAL CK 0063
Copyright Act, 1957 - Section 63, 65Penal Code, 1860 (IPC) - Section 120B, 420
High Courts23 Dec 2015Dismissed
Abu Hossain Gain Vs The State of West Bengal
Calcutta High Court · (2016) 1 CALLT 385
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 498A
High Courts23 Dec 2015Disposed Off
Paromita Majumdar Vs The State of West Bengal and Others
Calcutta High Court · (2015) 12 CAL CK 0057