High Courts15 Jan 2016Disposed off
Tara Sankar Ghosh Vs State of West Bengal and Others
Calcutta High Court · (2016) 3 CalHCN 301 : (2016) 340 ELT 104 : (2016) 4 RCRCivil 506 : (2016) 3 WBLR 127
Right to Information Act, 2005 — Section 4(1)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 518 of 3,203
High Courts15 Jan 2016Disposed Off
Master Arun Mondal Vs Director, Directorates of Health Services and Others
Calcutta High Court · (2016) AIR(Calcutta) 141
Hindu Adoptions and Maintenance Act, 1956 — Section 16
High Courts15 Jan 2016Disposed Off
Akbar S.K. and Others Vs State of W.B. and another
Calcutta High Court · (2016) CriLJ 1779
Criminal Procedure Code, 1973 (CrPC) — Section 319, 401, 482
High Courts15 Jan 2016Partly Allowed
S.A. Salim Vs The State
Calcutta High Court · (2016) 01 CAL CK 0048
Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313, Section 374 (2)Evidence Act, 1872 - Section 134, Section 27, Section 80Penal Code, 1860 (IPC) - Section 140, Section 141, Section 147, Section 148, Section 149, Section
High Courts15 Jan 2016Dismissed
Trust Estate Khimji Keshawji Vs Pioneer Mechanicals
Calcutta High Court · (2016) 01 CAL CK 0042
West Bengal Premises Tenancy Act, 1997 - Section 5, Section 5(7), Section 5(8), Section 6(4), Section 7(1), Section 7(2), Section 8
High Courts15 Jan 2016Disposed off
Akriti Vyapaar Private Limited and Others Vs The Kolkata Municipal Corporation and Others
Calcutta High Court · (2016) 3 CalHCN 348 : (2016) 3 CalLT 121 : (2016) 6 WBLR 212
Architects Act, 1972 - Section 3Calcutta Municipal Corporation Act, 1980 - Section 391, Section 393, Section 394, Section 396, Section 405Metro Railways (Construction of Works) Act, 1978 - Section 21, Section 6, Section 7, Section 7(
High Courts15 Jan 2016Disposed off
Samarendra Nath Bhattacharjee Vs State Bank of India and Others
Calcutta High Court · (2016) 01 CAL CK 0035
Constitution of India, 1950 - Article 226, Article 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19(1)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act,
High Courts15 Jan 2016Dismissed
Sankar Roy and Others Vs The State of West Bengal
Calcutta High Court · (2016) 01 CAL CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 164, Section 313Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts15 Jan 2016Dismissed
Samarendra Bangal and Others Vs Prafulla Bangal
Calcutta High Court · (2016) 01 CAL CK 0032
High Courts15 Jan 2016Allowed
Anil Kumar and Others Vs The State of West Bengal
Calcutta High Court · (2016) 3 AICLR 193 : (2016) 2 CalCriLR 121 : (2016) 1 CalLT 485
Criminal Procedure Code, 1973 (CrPC) - Section 215, Section 313, Section 428, Section 464Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b), Section 20(b)(ii)(B), Section 20(b)(ii)(C), Section 42, Section 43, Section
High Courts15 Jan 2016Dismissed
Shajan T. Oomen Vs The State (CBI)
Calcutta High Court · (2016) 2 CalCriLR 116
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts15 Jan 2016Dismissed
Shri Kishen Chand Vs Smt. Bhagwanti Devi
Calcutta High Court · (2016) 1 CalLJ 425 : (2016) 3 WBLR 687
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts14 Jan 2016Dismissed
Puran Giri Vs The State of West Bengal and Others
Calcutta High Court · (2017) 1 CalCriLR 166 : (2016) 2 CalHCN 635 : (2016) CriLJ 2475
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 482Evidence Act, 1872 - Section 114, Section 114A, Section 118
High Courts14 Jan 2016Allowed
Parag Mukherjee Vs The State of West Bengal and Others
Calcutta High Court · (2016) 163 AIC 431 : (2016) 3 AICLR 668 : (2016) 2 CalCriLR 669 : (2016) 2 CalLT 128
Constitution of India, 1950 - Article 356Criminal Procedure Code, 1973 (CrPC) - Section 107, Section 197, Section 200, Section 470Penal Code, 1860 (IPC) - Section 166A, Section 166B, Section 219, Section 34, Section 354, Section 354A
High Courts14 Jan 2016Allowed
Shyamal Kanti Chakraborty Vs Pranabendu Mohan Chakraborty & Anr.
Calcutta High Court · (2016) 2 CalLJ 499 : (2016) 4 ICC 565
High Courts14 Jan 2016Allowed
Electrosteel Castings Limited Vs Reacon Engineers (India) Private Limited
Calcutta High Court · (2016) 2 CalLT 277 : (2016) 4 CivilLJ 53
Arbitration and Conciliation (Amendment) Act, 2015 — Section 19, 36
High Courts14 Jan 2016Disposed Off
Shyamal Kanti Chakraborty Vs Pranabendu Mohan Chakraborty and Others
Calcutta High Court · (2016) 01 CAL CK 0054
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Section 107, Section 151
High Courts14 Jan 2016Allowed
Indiabulls Housing Finance Limited and Others Vs Chemcrown Exports Limited and Others
Calcutta High Court · (2016) 01 CAL CK 0041
Criminal Procedure Code, 1973 (CrPC) - Section 200, Section 202, Section 482Penal Code, 1860 (IPC) - Section 406, Section 415, Section 420, Section 465, Section 468, Section 471, Section 477A
High Courts14 Jan 2016Dismissed
Rose Valley Real Estates Constructions Ltd. Vs Securities and Exchange Board of India
Calcutta High Court · (2016) 01 CAL CK 0040
Constitution of India, 1950 - Article 129, Article 20 (1), Article 20(2)Criminal Procedure Code, 1973 (CrPC) - Section 200, Section 202, Section 300Securities and Exchange Board of India Act, 1992 - Section 11, Section 11A, Section 1
High Courts14 Jan 2016Disposed off
Vinita Sethia Vs Vinay Kumar Sethia and Others
Calcutta High Court · (2017) 1 AICLR 377 : (2016) 1 CalLJ 452
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 397, Section 397(2), Section 401, Section 482Protection of Women From Domestic Violence Act, 2005 - Section 12, Section 19, Section 2 (f), Section 2 (s), Section 23, Section 26, Sect