High Courts19 Jan 2016Partly Allowed
Tata Korf Engg. Services Ltd. Vs Commr. of Income Tax, Kolkata-I
Calcutta High Court · (2016) 336 ELT 433
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 517 of 3,203
High Courts19 Jan 2016Disposed Off
Noor Mohammad Sk. Vs Kasem Ali Sk.
Calcutta High Court · (2016) 5 WBLR 311
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18Constitution of India, 1950 — Article 227
High Courts19 Jan 2016Dismissed
Haradhan Pramanik Vs Chaturbhuj Pramanik & Ors.
Calcutta High Court · (2016) 2 CalHCN 137 : (2016) 4 WBLR 122
High Courts19 Jan 2016Disposed Off
Tapas Dey Vs State of West Bengal & Ors.
Calcutta High Court · (2016) 2 CalLJ 273 : (2016) 5 SLR 403
High Courts19 Jan 2016Dismissed
Chandan Kumar Vs Punjab National Bank and Others
Calcutta High Court · (2016) LIC 1899 : (2016) 3 WBLR 370
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1990 — Section 19
High Courts19 Jan 2016Disposed Off
Tata Korf Engineering Services Ltd. Vs Commissioner of Income Tax, Kolkata - I and Others
Calcutta High Court · (2016) 01 CAL CK 0057
Income Tax Act, 1961 - Section 142(1), Section 147
High Courts19 Jan 2016Dismissed
Nashim Ali Gazi and Others Vs State of West Bengal
Calcutta High Court · (2016) 01 CAL CK 0044
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34
High Courts19 Jan 2016Dismissed
Bappaditya Ghosh Vs The State of West Bengal and Others
Calcutta High Court · (2016) 163 AIC 416 : (2016) 3 AICLR 223 : (2016) 2 CalCriLR 107 : (2016) 2 CalLJ 103 : (2016) 2 CalLT 157 : (2017) 1 CriCC 327 : (2016) CriLJ 5011
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 193, Section 311Evidence Act, 1872 - Section 112, Section 114, Section 114 III. (h), Section 4Hindu Marriage Act, 1955 - Section 12(1)(b), Section 13(1)(iii)
High Courts18 Jan 2016Disposed Off
M/s New India Assurance Co. Ltd Vs Shri I. Venkat Rao and Another
Calcutta High Court · (2016) 4 ACC 495 : (2016) 3 CalLT 41 : (2016) 3 TAC 744 : (2016) 3 WBLR 680
Motor Vehicles Act, 1988 - Section 166
High Courts18 Jan 2016Disposed Off
Dr. Asis Kumar Sarkar Vs Coal India Limited & Others
Calcutta High Court · (2016) 2 SLR 585
Constitution of India, 1950 - Article 14, 16
High Courts18 Jan 2016Dismissed
Menaka Saha Vs State of West Bengal & Others
Calcutta High Court · (2016) 2 SLR 603
Constitution of India, 1950 - Article 14, 16
High Courts18 Jan 2016Dismissed
Commissioner of Income Tax, Kol-II Vs Martin Burn Ltd.
Calcutta High Court · (2016) 01 CAL CK 0058
Income Tax Act, 1961 - Section 23, Section 23(1)(b)
High Courts18 Jan 2016Allowed
Bina Rani Radhakrishnan Nair Vs The State of West Bengal and Others
Calcutta High Court · (2016) 01 CAL CK 0043
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 154(1), Section 154(3), Section 155 (2), Section 156(1), Section 156(3), Section 181(4), Section 482Penal Code, 1860 (IPC) - Section 120B, Sectio
High Courts18 Jan 2016Dismissed
Sanjeev Kishor Vs The State
Calcutta High Court · (2016) CriLJ 1425
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374(2)Penal Code, 1860 (IPC) - Section 140, Section 146, Section 147, Section 148, Section 149, Section 302, Section 307, Section 324, Section 34
High Courts18 Jan 2016Dismissed
Anjan Biswas Vs Central Bank of India and Others
Calcutta High Court · (2016) 1 CalLT 322 : (2016) 149 FLR 338 : (2016) LabLR 645 : (2016) 6 SLR 514
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 409, Section 420
High Courts18 Jan 2016Disposed Off
Mahronnisha & ors. Vs New India Assurance Company and Anr.
Calcutta High Court · (2016) AAC 815
Motor Vehicles Act, 1988 — Section 168
High Courts15 Jan 2016Dismissed
Samarendra Nath Bhattacharjee Vs State Bank of India
Calcutta High Court · (2016) AIRCC 2831 : (2016) 6 WBLR 397
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 2(1)(zc), 2(zf)
High Courts15 Jan 2016Dismissed
Ms. Vijayalaxmi Tiwari Vs Lieutenant Governor & Others
Calcutta High Court · (2016) 4 WBLR 126
High Courts15 Jan 2016Dismissed
Samarendra Bangal Vs Prafulla Bangal
Calcutta High Court · (2016) 4 WBLR 669
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts15 Jan 2016Disposed Off
Smt. Basanti Gang Vs Debajyoti Boral, The District Inspector of Schools, Secondary Education (S.E.)
Calcutta High Court · (2016) 4 AICLR 723 : (2016) 1 CalHCN 293 : (2016) CriLJ 3145
Constitution of India, 1950 — Article 215