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Calcutta High Court judgments

64,044 judgments · page 515 of 3,203

High Courts02 Feb 2016Dismissed

Ranajit Gopal Roy Vs State of West Bengal and Others

Calcutta High Court · (2016) 165 AIC 426 : (2016) 2 CalHCN 579 : (2016) 2 CalLT 507 : (2017) 1 CivCC 745 : (2016) 3 DMC 244 : (2016) 2 HLR 757 : (2016) 4 ICC 572 : (2017) 1 RCRCivil 173 : (2016) 4 RCRCriminal 889 : (2016) 2 WBLR 637

Constitution of India, 1950 — Article 226Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 2(b), 2(k)
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High Courts02 Feb 2016Partly Allowed

Ofel Mondal and Others Vs The State of West Bengal

Calcutta High Court · (2016) 163 AIC 436 : (2016) 2 AICLR 33 : (2016) 2 CalLT 203

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313Penal Code, 1860 (IPC) - Section 302, Section 304, Section 307, Section 325, Section 326, Section 34, Section 447
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High Courts01 Feb 2016Disposed off

State Bank of India and Others Vs Vivek Kumar Kejriwal

Calcutta High Court · (2016) ACD 1073 : (2016) 163 AIC 424 : (2016) AIR(Calcutta) 176 : (2016) 2 BankJ 800 : (2016) 3 BC 210 : (2016) 3 CalLJ 78 : (2016) 2 CalLT 73 : (2016) 2 DCR 650 : (2016) 2 DRTC 218 : (2016) 2 DRTC 36 : (2016) 3 ICC 144 : (2016) 3 WBLR 525

Constitution of India, 1950 - Article 226, Article 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, Section 13 (4), Section 13(1), Section 13(1)(d), Section 13(2)
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High Courts01 Feb 2016Allowed

West Bengal Electricity Regulatory Commission and Others Vs West Bengal State Electricity Distribution Company Limited and Others

Calcutta High Court · (2016) AIR(Calcutta) 144 : (2016) 1 CalHCN 715 : (2016) 2 CalLJ 600 : (2016) 2 CalLT 40 : (2016) 3 WBLR 537

Electricity Act, 2003 - Section 111, Section 142, Section 143, Section 145, Section 147, Section 178, Section 178(1), Section 178(2)(Z), Section 179, Section 181, Section 181(2), Section 2(15), Section 42(6), Section 43, Section 43(1), Section 43(3),
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High Courts01 Feb 2016Dismissed

Dilip Das Vs The State of West Bengal

Calcutta High Court · (2016) 02 CAL CK 0121

Criminal Procedure Code, 1973 (CrPC) - Section 287, Section 313, Section 342, Section 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, Section 2, Section 20 (b), Section 20 (b) (ii) (c), Section 50, Section 50(1),
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High Courts29 Jan 2016Dismissed

Saumya Mining Limited Vs Srei Equipment Finance Limited

Calcutta High Court · (2016) AIR(Calcutta) 189 : (2016) 2 CalHCN 345 : (2016) 1 CalLT 457 : (2016) 2 ICC 986 : (2016) 6 RAJ 279 : (2016) 3 WBLR 668

Arbitration and Conciliation Act, 1996 - Section 37(1)(a), Section 9Contract Act, 1872 - Section 172Registration Act, 1908 - Section 17
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High Courts29 Jan 2016Allowed

Subhasis Basu Vs The State

Calcutta High Court · (2016) 01 CAL CK 0055

Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 5 (1) (e), Section 5 (2)Prevention of Cruelty to Animals Act, 1960 - Section 5 (1) (e), Section 5 (2)
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