High Courts05 Feb 2016Disposed Off
Shri Nagesh Ram Vs The State
Calcutta High Court · (2016) 4 CalHCN 733 : (2016) 1 CalLJ 487
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 300
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 514 of 3,203
High Courts04 Feb 2016Dismissed
Swapan Mondal Vs The State of West Bengal
Calcutta High Court · (2016) 02 CAL CK 0050
Criminal Procedure Code, 1973 (CrPC) - Section 157, Section 164Penal Code, 1860 (IPC) - Section 354, Section 376, Section 376(2)(f), Section 511, Section 57
High Courts04 Feb 2016Dismissed
Sk. Abdul Kader & Others Vs Phanibhusan Samanta & Others
Calcutta High Court · (2016) AIR(Calcutta) 185 : (2016) 2 CalHCN 363 : (2016) 3 ICC 550
West Bengal Land Reforms Act, 1955 - Section 8(2)(a)
High Courts03 Feb 2016Disposed Off
Sapna Roy Vs Union of India and others
Calcutta High Court · (2016) 2 SLR 544
Constitution of India, 1950 - Article 14, 16
High Courts03 Feb 2016Disposed off
Aloy Kumar Chanda and Others Vs The State of West Bengal and Others
Calcutta High Court · (2016) 2 AICLR 260 : (2016) 1 CalCriLR 678
Criminal Procedure Code, 1973 (CrPC) - Section 401(4), Section 468, Section 482Protection of Women From Domestic Violence Act, 2005 - Section 12, Section 2(f), Section 27, Section 28, Section 29, Section 3, Section 3(1)(a)(d), Section 32
High Courts03 Feb 2016Disposed off
Shiv Singh Meena Vs Union of India and Others
Calcutta High Court · (2016) 4 CalHCN 139 : (2016) 5 SLR 710 : (2016) 2 WBLR 448
Constitution of India, 1950 — Article 226
High Courts03 Feb 2016Disposed off
Barun Ghosh Vs The State of West Bengal and Others
Calcutta High Court · (2016) 02 CAL CK 0048
High Courts03 Feb 2016Dismissed
Samir Barik and Others Vs State of West Bengal
Calcutta High Court · (2016) 02 CAL CK 0047
Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313Evidence Act, 1872 - Section 24Penal Code, 1860 (IPC) - Section 120B, Section 201, Section 302, Section 380, Section 411
High Courts03 Feb 2016Disposed Off
Commissioner of Central Excise and Service Tax, Durgapur Commissionerate Vs Rohit Ferro Tech Ltd. and Others
Calcutta High Court · (2016) 02 CAL CK 0017
Central Excises and Salt Act, 1944 - Section 32E, Section 32E(1), Section 32-E(1), Section 32F, Section 32F(5), Section 32MFinance Act, 2007 - Section 122
High Courts03 Feb 2016Dismissed
Kashi Nath Karmakar & Ors. Vs Mira Rani Karmakar & Ors.
Calcutta High Court · (2016) 160 AIC 588
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts03 Feb 2016Disposed off
Sri Sudeb Dafadar Vs State of West Bengal and Anr.
Calcutta High Court · (2016) 2 AICLR 258
Penal Code, 1860 (IPC) — Section 376, 420
High Courts02 Feb 2016Disposed Off
Biswambhar Dinda Trust Estate Vs Pallab Kanti Das
Calcutta High Court · (2016) 2 ICC 152
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, Section 151Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 165, Section 58
High Courts02 Feb 2016Allowed
Jayshree Polytex Limited Vs The Union of India and Others
Calcutta High Court · (2016) AIR(Calcutta) 165 : (2016) 2 CalLJ 89 : (2016) 2 KLT 97 : (2016) 2 WBLR 624
General Clauses Act, 1897 - Section 3(42)Insurance Act, 1938 - Section 114, Section 114(1), Section 2(2), Section 2(c), Section 3(42)
High Courts02 Feb 2016Dismissed
M/S. ABG Kolkata Container Terminal Pvt. Ltd. Vs S.K. Dwivedi
Calcutta High Court · (2016) 2 CalHCN 653 : (2016) 3 LLN 83
High Courts02 Feb 2016Disposed Off
Anima Bera and another. Vs The State of West Bengal and Others
Calcutta High Court · (2016) 2 CalLJ 150
Constitution of India, 1950 — Article 226
High Courts02 Feb 2016Dismissed
Ayush Chandra & Others Vs Secretary, Ministry of Defence and others
Calcutta High Court · (2016) 2 SLR 448
Constitution of India, 1950 - Article 14, 16
High Courts02 Feb 2016Disposed Off
Selim Ansary Vs State of West Bengal and others
Calcutta High Court · (2016) 2 SLR 438
Constitution of India, 1950 - Article 14, 16
High Courts02 Feb 2016Disposed Off
Srimanta Chakrabarty Vs State of West Bengal & Others
Calcutta High Court · (2016) 2 SLR 413
Constitution of India, 1950 - Article 16
High Courts02 Feb 2016Disposed off
Emadul Gazi Vs The State of West Bengal
Calcutta High Court · (2016) 2 AICLR 43 : (2017) ALLMRCri 59 : (2016) 2 CalCriLR 96 : (2016) CriLJ 3562 : (2016) 4 RCRCriminal 831
Criminal Procedure Code, 1973 (CrPC) - Section 167, Section 167 (2), Section 167(2), Section 209Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b) (i), Section 21 (b)
High Courts02 Feb 2016Dismissed
Commissioner of Income Tax, Kolkata-I Vs Birla Corporation Limited
Calcutta High Court · (2016) 2 CalLT 280 : (2016) 284 CurTR 97
Income Tax Act, 1961 - Section 115WD, Section 115-WE, Section 115WH, Section 115WJ, Section 115-WJ, Section 116, Section 139, Section 140A, Section 140A(1B), Section 142, Section 143, Section 143(1), Section 143(3), Section 148, Section 153A, Section