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Calcutta High Court judgments

64,044 judgments · page 512 of 3,203

High Courts16 Feb 2016Dismissed

Gena Marketing Pvt. Ltd. and Others Vs Somnath Guin

Calcutta High Court · (2016) ACD 365 : (2016) 2 AICLR 149 : (2016) ALLMRCri 247 : (2016) 3 BC 719 : (2016) 2 CalCriLR 84 : (2016) 2 CalLJ 413 : (2016) 2 CalLT 344 : (2016) 4 CivilLJ 174 : (2016) 3 DCR 242 : (2016) 2 MadWNCri 102 : (2016) 2 RCRCivil 959 : (2016) 2 RCRCriminal 9

Negotiable Instruments Act, 1881 (NI) - Section 138, Section 138(b), Section 141Penal Code, 1860 (IPC) - Section 304B
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High Courts16 Feb 2016Dismissed

Anjana Vs The A.P. Vardhaman (Mahila) Co-operative Urban Bank Limited and Others

Calcutta High Court · (2016) 4 BC 517 : (2016) 2 CalHCN 178 : (2016) 2 CalLT 514 : (2017) 1 DCR 71 : (2017) 1 DRTC 234 : (2017) 1 NIJ 408

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1(3)Constitution of India, 1950 - Article 226, Article 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(4
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High Courts15 Feb 2016Allowed

Sutapa Banerjee Vs The State of West Bengal and Others

Calcutta High Court · (2016) 2 AICLR 190 : (2016) 2 CalCriLR 384 : (2016) 2 CalHCN 379

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 482Penal Code, 1860 (IPC) - Section 120B, Section 34, Section 406, Section 420, Section 464, Section 467, Section 468, Section 471, Section 504
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High Courts11 Feb 2016Disposed off

Dan Singh Vs Sukdev Singh and Anr.

Calcutta High Court · (2016) 2 ACC 949 : (2016) 149 FLR 160 : (2016) 2 LLN 398 : (2016) 2 TAC 667

Motor Vehicles Act, 1988 — Section 146, 147Workmens Compensation Act, 1923 — Section 3, 4-A, 4-A (3) (a)
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