High Courts14 Jan 2016Disposed off
Smt. Kankan Mullick and another Vs Sri Iswar Gopal Jew and others
Calcutta High Court · (2016) 159 AIC 614 : (2016) 3 CalHCN 334
Civil Procedure Code, 1908 (CPC) — Order 39Specific Relief Act, 1963 — Section 34
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 519 of 3,203
High Courts14 Jan 2016Dismissed
Kusum Agency Vs Gopi Kishan Jhunjhunwala and Anr.
Calcutta High Court · (2016) AIRCC 1126 : (2016) 2 RCRRent 261 : (2016) 1 RentLR 431
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5West Bengal Premises Tenancy Act, 1997 — Section 7(2)
High Courts13 Jan 2016Disposed Off
Chanchal Bhowal Vs Biplab Howal
Calcutta High Court · (2016) 2 CalHCN 362
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts13 Jan 2016Allowed
Railtel Corporation of India Ltd. and Others Vs S.P. Telecom
Calcutta High Court · (2016) AIR(Calcutta) 219 : (2016) 3 BC 672 : (2016) 6 RAJ 687 : (2016) 3 WBLR 560
Constitution of India, 1950 — Article 14, 226
High Courts13 Jan 2016Dismissed
Sahadev Mudli Vs State of West Bengal and Others
Calcutta High Court · (2016) 01 CAL CK 0034
Constitution of India, 1950 - Article 136, Article 14West Bengal Highways Act, 1964 - Section 10, Section 10(2), Section 10(3), Section 8(1)
High Courts13 Jan 2016Disposed Off
Md. Suifuddin Vs Union of India
Calcutta High Court · (2016) ALLMRCri 270 : (2016) CriLJ 1720
Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 49Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12(3)
High Courts11 Jan 2016Disposed Off
Smt. Budhi Kujur Vs Superintending Engineer
Calcutta High Court · (2017) AIRCC 779
Electricity Act, 2003 - Section 50
High Courts11 Jan 2016Disposed Off
Commissioner of Customs Vs Spectra Fashions
Calcutta High Court · (2016) 332 ELT 772
Customs Act, 1962 - Section 28, Section 28AALimitation Act, 1963 - Section 14
High Courts11 Jan 2016Disposed off
Maimur Hossain Mondal Vs Union of India and Others
Calcutta High Court · (2016) 01 CAL CK 0039
High Courts11 Jan 2016Allowed
Premtosh Lodh Vs Union of India and Others
Calcutta High Court · (2016) 01 CAL CK 0038
Central Industrial Security Force Act, 1968 - Section 8
High Courts11 Jan 2016Disposed Off
Gopal Goel and Others Vs State of West Bengal and Others
Calcutta High Court · (2016) 01 CAL CK 0037
Motor Vehicles Act, 1988 - Section 217
High Courts11 Jan 2016Disposed Off
Commissioner of Income-Tax Vs Vivek Engineering and Casting LTD.
Calcutta High Court · (2016) 383 ITR 480
Income Tax Act, 1961 — Section 36(1)(vii)
High Courts11 Jan 2016Disposed Off
Athar Alam Ansari Vs Walayet Ali Roomi Ansari
Calcutta High Court · (2016) 2 CalHCN 356
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts11 Jan 2016Dismissed
Debabrata Mishra and Others Vs Union of India and Others
Calcutta High Court · (2016) 1 CalLT 299 : (2016) 6 SLR 409
Constitution of India, 1950 - Article 21A, Article 226, Article 32Right of Children to Free and Compulsory Education Act, 2009 - Section 23
High Courts08 Jan 2016Dismissed
Commissioner of Income Tax, Kol-1, Kol. Vs ITC, Infotech India Ltd.
Calcutta High Court · (2016) 384 ITR 380
Income Tax Act, 1961 - Section 92C
High Courts08 Jan 2016Dismissed
Commissioner of Income Tax, Kol.-1 Vs ITC, Infotech India Ltd.
Calcutta High Court · (2016) 237 TAXMAN 476
High Courts08 Jan 2016Dismissed
C.I.T. Kolkata- III Vs Indian Aluminium Co. Ltd.
Calcutta High Court · (2016) 01 CAL CK 0056
Income Tax Act, 1961 - Section 143, Section 143(3), Section 147, Section 154, Section 263, Section 80MLimitation Act, 1963 - Section 10, Section 11, Section 12, Section 13, Section 14, Section 15, Section 16, Section 17, Section 18, Section 1
High Courts08 Jan 2016Dismissed
Dilip Bairagi Vs The State of West Bengal
Calcutta High Court · (2016) 159 AIC 625
Criminal Procedure Code, 1973 (CrPC) - Section 107, Section 116(3), Section 313Penal Code, 1860 (IPC) - Section 302
High Courts08 Jan 2016Disposed off
Sanghamitra Mondal Vs Mahua Das (Mondal) and Others
Calcutta High Court · (2016) AIRCC 810 : (2016) 1 CalHCN 613 : (2016) 1 ICC 699
Civil Procedure Code, 1908 (CPC) - Section 151, Section 24Criminal Procedure Code, 1973 (CrPC) - Section 24, Section 482Dowry Prohibition Act, 1961 - Section 3, Section 4
High Courts08 Jan 2016Disposed off
Tropelo @ Mahim Majumder and another Vs State of West Bengal
Calcutta High Court · (2016) 2 CalCriLR 145
Penal Code, 1860 (IPC) — Section 109, 342, 363, 376(2)(i)(j)