COURT ARCHIVE

Calcutta High Court judgments

64,044 judgments · page 521 of 3,203

High Courts23 Dec 2015Allowed

Ranjit Kumar Mondal Vs Pankoj Mukhopadhyay and Others

Calcutta High Court · (2015) 12 CAL CK 0056

Constitution of India, 1950 - Article 227, 31A, 31B, 31CWest Bengal Estates Acquisition Act, 1953 - Section 2(g)West Bengal Land Reforms Act, 1955 - Section 1(2), 10, 2(7), 3A, 8

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High Courts23 Dec 2015Allowed

Chandan Yadav and Others Vs State of West Bengal

Calcutta High Court · (2015) 12 CAL CK 0031

Criminal Procedure Code, 1973 (CrPC) - Section 215, 313, 428, 446, 464Evidence Act, 1872 - Section 114(g)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 19, 20, 20(b)(II)(b), 24

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High Courts23 Dec 2015Dismissed

Abdul Majed Molla Vs The State of West Bengal and Others

Calcutta High Court · (2015) 12 CAL CK 0026

Constitution of India, 1950 - Article 13(3)(a), 243KWest Bengal Panchayat Act, 1973 - Section 100, 100(1), 100(1)(c), 100(c), 2(19)West Bengal Panchayat Election Act, 2003 - Section 42, 48, 49, 5, 7

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High Courts23 Dec 2015Dismissed

Ranjit Mahato and Others Vs The State of West Bengal

Calcutta High Court · (2015) 12 CAL CK 0025

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34

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High Courts23 Dec 2015Dismissed

Bikash Murmu and Others Vs The State of West Bengal

Calcutta High Court · (2015) 12 CAL CK 0022

Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Penal Code, 1860 (IPC) - Section 174, 302, 34

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High Courts22 Dec 2015Allowed

West Bengal State Electricity Distribution Company Ltd. Vs Pranab Kr. Sarkar

Calcutta High Court · (2016) 4 CalHCN 330

Electricity Act, 2003 - Section 127

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High Courts22 Dec 2015

Jay Bee Properties Private Limited and Others Vs Pawan Kumar Budhia and Others

Calcutta High Court · (2015) 12 CAL CK 0065

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High Courts22 Dec 2015Disposed Off

Millennium Commodities Pvt. Ltd. Vs The State of West Bengal and Others

Calcutta High Court · (2016) 148 FLR 1077

Constitution of India, 1950 - Article 226West Bengal Shops and Establishments Act, 1963 - Section 14

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High Courts22 Dec 2015Disposed Off

Naba Nagari Co-operative Housing Society Ltd. Vs R/C Bysack and Others

Calcutta High Court · (2015) 12 CAL CK 0061

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High Courts22 Dec 2015Dismissed

Susanta Ghosh Vs The State of West Bengal

Calcutta High Court · (2015) 12 CAL CK 0055

Arms Act, 1959 - Section 25, 27Constitution of India, 1950 - Article 19, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154, 156, 173, 173(2), 173(8)

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High Courts22 Dec 2015Dismissed

Sukla Bose Vs AKJ Engineering Pvt. Ltd. and Others

Calcutta High Court · (2015) 12 CAL CK 0054

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 114, 405, 406, 420, 498A

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High Courts22 Dec 2015

Maersk Line U.K. Ltd. and Others Vs The Deputy Director of Income Tax and Others

Calcutta High Court · (2015) 12 CAL CK 0023

Income Tax Act, 1961 - Section 10(2A), 148, 2(31), 4

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High Courts22 Dec 2015Disposed Off

Puneet Vs State of West Bengal and Others

Calcutta High Court · (2015) 12 CAL CK 0016

Criminal Procedure Code, 1973 (CrPC) - Section 154, 156(3), 190, 200, 202Penal Code, 1860 (IPC) - Section 323, 34, 341, 406, 498A

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High Courts22 Dec 2015Dismissed

Chong Hsin Wong and Others Vs Life Insurance Corporation of India and Others

Calcutta High Court · (2015) 12 CAL CK 0015

Constitution of India, 1950 - Article 14Delhi Rent Control Act, 1958 - Section 14, 25-B, 3(a)Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 2, 2(e), 2(g), 4, 4(1)

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High Courts21 Dec 2015Dismissed