High Courts18 Dec 2015Dismissed
Satyabrata Mukherjee and Others Vs Manoranjan Baidya and Others
Calcutta High Court · (2015) 12 CAL CK 0052
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 151, 36
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 522 of 3,203
High Courts18 Dec 2015Allowed
Gunamay Mahato Vs The State of West Bengal and Others
Calcutta High Court · (2015) 12 CAL CK 0020
Penal Code, 1860 (IPC) - Section 148, 149, 302
High Courts18 Dec 2015Allowed
Narainpur Mission Girls Junior Basic School and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 12 CAL CK 0019
National Commission for Minority Educational Institutions Act, 2004 - Section 10, 11, 11(b), 2(g)
High Courts18 Dec 2015Disposed Off
Samar Kumar Biswas Vs Nirmal Kushari and Others
Calcutta High Court · (2015) 12 CAL CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts18 Dec 2015Dismissed
Nabakumar Mondal and Others Vs Sisir Kumar Mondal and Others
Calcutta High Court · (2015) 12 CAL CK 0013
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4, 151
High Courts16 Dec 2015Dismissed
ABP Pvt. Ltd. and Others Vs The State of West Bengal and Others
Calcutta High Court · (2015) 12 CAL CK 0050
Constitution of India, 1950 - Article 226Urban Land (Ceiling and Regulation) Act, 1976 - Section 20, 26, 33, 34, 6(1)
High Courts16 Dec 2015Dismissed
Jai Kishore Singh Vs The State of West Bengal and Others
Calcutta High Court · (2015) 12 CAL CK 0021
Constitution of India, 1950 - Article 141Criminal Procedure Code, 1973 (CrPC) - Section 482Employees Provident Funds Family Pension Fund And Deposit-linked Insurance Fund Act, 1952 - Section 14, 14A, 7A
High Courts14 Dec 2015Disposed Off
Abhijit Chakraborty Vs State of West Bengal
Calcutta High Court · (2016) 2 MadWNCri 168
High Courts14 Dec 2015Dismissed
Tridib Majumdar Vs Joyeeta Majumder
Calcutta High Court · (2015) 12 CAL CK 0049
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts14 Dec 2015
Auroshikha Vinimay Pvt. Ltd. Vs Kai Commercial Pvt. Ltd.
Calcutta High Court · (2015) 12 CAL CK 0048
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 13(4), 34Transfer of Property Act, 1882 - Section 106
High Courts14 Dec 2015
Abhijit Chakraborty Vs The State of West Bengal and Others
Calcutta High Court · (2015) 12 CAL CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 205, 251, 313, 313(1), 317Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts14 Dec 2015Disposed Off
Kartick Debnath and Others Vs The National Insurance Company Limited and Others
Calcutta High Court · (2015) 12 CAL CK 0027
Motor Vehicles Act, 1988 - Section 163A, 166
High Courts11 Dec 2015
The Ld. Registrar General, High Court and Others Vs Ananya Bandyopadhyay and Others
Calcutta High Court · (2016) LabIC 641
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Constitution of India, 1950 - Article 14, 15, 16, 226, 235
High Courts10 Dec 2015Allowed
North Point Senior Secondary Boarding School Vs Rahan Ali Mallick and Others
Calcutta High Court · (2015) 12 CAL CK 0060
Constitution of India, 1950 - Article 227
High Courts10 Dec 2015Disposed Off
Manotosh Kumar Barman Vs The State of West Bengal and Others
Calcutta High Court · (2015) 12 CAL CK 0047
Constitution of India, 1950 - Article 16, 21, 32, 38(2)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 32, 33, 38
High Courts10 Dec 2015Allowed
Kalam and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 12 CAL CK 0034
Representation of the People Act, 1951 - Section 100
High Courts10 Dec 2015Dismissed
Biswajit Ghosh Vs The State of West Bengal and Others
Calcutta High Court · (2015) 12 CAL CK 0003
Constitution of India, 1950 - Article 19Right to Information Act, 2005 - Section 18(1)
High Courts09 Dec 2015Allowed
Diptesh Roy Vs The State of West Bengal and Others
Calcutta High Court · (2015) 12 CAL CK 0058
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164Penal Code, 1860 (IPC) - Section 313, 375, 376, 417, 420
High Courts09 Dec 2015Disposed Off
Companion Traders Pvt. Ltd. and Others Vs The Kolkata Municipal Corporation and Others
Calcutta High Court · (2015) 12 CAL CK 0046
Calcutta Municipal Corporation Act, 1980 - Section 1(2), 174(2), 2(q), 396, 396(2)Civil Procedure Code, 1908 (CPC) - Order 6 Rule 15Constitution of India, 1950 - Article 226, 243P(e), 243Q, 243R, 243W(a)(ii)
High Courts09 Dec 2015Allowed
Ram Krishna Pal and Others Vs Kamala Devi and Others
Calcutta High Court · (2015) 12 CAL CK 0030
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 115Constitution of India, 1950 - Article 226, 227