COURT ARCHIVE

Calcutta High Court judgments

64,044 judgments · page 524 of 3,203

High Courts01 Dec 2015Dismissed

Susanta Kumar Das Vs Bhikhari Mohan Das and Others

Calcutta High Court · (2015) 12 CAL CK 0011

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 173(2), 190, 190(1)(a), 190(1)(b)Penal Code, 1860 (IPC) - Section 147, 149, 156(3), 304, 307

High Courts30 Nov 2015Allowed

Tepcon International (I) Ltd. and Others Vs Regional Provident Fund Commissioner and Others

Calcutta High Court · (2016) 148 FLR 388 : (2016) 1 LLN 342 : (2016) LLR 332

Sick Industrial Companies (Special Provisions) Act, 1985 - Section 4

High Courts30 Nov 2015Dismissed

Joleman Sk. and Others Vs The State of West Bengal

Calcutta High Court · (2016) 1 CALLT 399

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302, 34, 364

High Courts30 Nov 2015Dismissed

Central Board, Employees'' Provident Fund Organisation and Others Vs Employees'' P.F. Appellate Tribunal and Others

Calcutta High Court · (2016) LLR 314

Evidence Act, 1872 - Section 114Sick Industrial Companies (Special Provisions) Act, 1985 - Section 4

High Courts30 Nov 2015

Gautam Dey Vs Pareshnath Kar and Others

Calcutta High Court · (2016) 1 CALLT 354

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12, Order 41 Rule 5Delhi Rent Control Act, 1958 - Section 2

High Courts27 Nov 2015Dismissed

Dablu Mal Vs The State of West Bengal

Calcutta High Court · (2016) 1 CALLT 422

Criminal Procedure Code, 1973 (CrPC) - Section 212, 215, 313, 464Evidence Act, 1872 - Section 106, 114(f), 35Penal Code, 1860 (IPC) - Section 174, 215, 300, 302, 304

High Courts27 Nov 2015Dismissed

Haricharan Singh Vs The State

Calcutta High Court · (2015) 11 CAL CK 0012

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 374(2)Penal Code, 1860 (IPC) - Section 354, 376, 451, 506

High Courts27 Nov 2015Dismissed

Setab Sk. and Others Vs The State of West Bengal

Calcutta High Court · (2015) 11 CAL CK 0008

Criminal Procedure Code, 1973 (CrPC) - Section 174, 313Evidence Act, 1872 - Section 101, 106, 114(g)Penal Code, 1860 (IPC) - Section 106, 302, 304, 34, 498A

High Courts26 Nov 2015

Shiba Prasad Roy and Others Vs The State of West Bengal and Others

Calcutta High Court · (2015) 4 CALLT 507

Constitution of India, 1950 - Article 12, 14, 162

High Courts26 Nov 2015Allowed

Aditya Kumar Ghosh and Others Vs Sub-Divisional Land and Land Reforms Officer and Others

Calcutta High Court · (2015) 11 CAL CK 0010

Mines and Minerals (Development and Regulation) Act, 1957 - Section 1, 2, 21, 3, 4Penal Code, 1860 (IPC) - Section 378, 379

High Courts24 Nov 2015

T.T. Yusuf Vs State

Calcutta High Court · (2015) 11 CAL CK 0014

Criminal Procedure Code, 1973 (CrPC) - Section 161, 401, 482Penal Code, 1860 (IPC) - Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 13

High Courts23 Nov 2015Allowed

Kanchan Dutta and Others Vs Sitaram Agarwala and Others

Calcutta High Court · (2015) 4 CALLT 602

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27West Bengal Premises Tenancy Act, 1956 - Section 13(1), 13(1)(f), 13(1)(ff), 13(6)

High Courts23 Nov 2015

Ranjan Kumar Show Vs State of West Bengal

Calcutta High Court · (2015) 11 CAL CK 0006

Criminal Procedure Code, 1973 (CrPC) - Section 157, 164, 235(1), 313Penal Code, 1860 (IPC) - Section 393, 395, 397, 398, 412

High Courts23 Nov 2015Allowed

Illiash Mondal and Others Vs The State of West Bengal

Calcutta High Court · (2016) 1 CALLT 281

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 161, 172, 208, 209, 235(2)Evidence Act, 1872 - Section 101, 102, 103, 145, 165

High Courts19 Nov 2015Allowed

Bablu Dutta Vs Indian Oil Corporation Limited and Others

Calcutta High Court · (2015) 11 CAL CK 0025

Constitution of India, 1950 - Article 226

High Courts19 Nov 2015Allowed

Supriya Dutta Vs The State of West Bengal and Others

Calcutta High Court · (2015) 4 CALLT 583

Constitution of India, 1950 - Article 14, 16

High Courts19 Nov 2015Dismissed

Shanti Devi Agarwal and Others Vs The State of West Bengal and Others

Calcutta High Court · (2015) 11 CAL CK 0023

Penal Code, 1860 (IPC) - Section 148, 304, 323, 324, 34

High Courts19 Nov 2015

Dinabandhu Mondal and Others Vs Jawed Shakti and Others

Calcutta High Court · (2015) 11 CAL CK 0022

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10A, Order 22 Rule 2, Order 22 Rule 22

High Courts19 Nov 2015Dismissed

Jaminikanta Mondal and Others Vs The State of West Bengal and Others

Calcutta High Court · (2015) 11 CAL CK 0021

Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 161, 164, 401Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, 34

High Courts19 Nov 2015Dismissed

Arya Bhandar Pvt. Ltd. Vs Kotak Mahindra Bank Ltd.

Calcutta High Court · (2015) 11 CAL CK 0013

Banking Regulation Act, 1949 - Section 21, 35AIncome Tax Act, 1961 - Section 119Reserve Bank of India Act, 1934 - Section 3