High Courts19 Nov 2015
Biplab Paul Vs State of West Bengal and Others
Calcutta High Court · (2015) 11 CAL CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 211, 91Penal Code, 1860 (IPC) - Section 120B, 211, 22, 425, 431
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 525 of 3,203
High Courts19 Nov 2015Dismissed
Khurshid Ahmed Ansari Vs Afzal
Calcutta High Court · (2015) 11 CAL CK 0005
Constitution of India, 1950 - Article 227Consumer Protection Act, 1986 - Section 2(o)West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters) Act, 1993 - Section 12A
High Courts19 Nov 2015Allowed
Arbind Gupta Vs The State of West Bengal and Others
Calcutta High Court · (2015) 11 CAL CK 0004
Constitution of India, 1950 - Article 14, 16Hindu Succession Act, 1956 - Section 15, 15(1)(b), 8
High Courts19 Nov 2015Disposed Off
Bhagwandas Biswanath Vs The Regional P.F. Commissioner, A & N Islands and Others
Calcutta High Court · (2015) 11 CAL CK 0003
Constitution of India, 1950 - Article 226
High Courts18 Nov 2015Dismissed
Jagdish Sarda Vs State Bank of India and Others
Calcutta High Court · (2016) AIR (Cal) 2
Securities and Exchange Board of India Act, 1992 - Section 13, 13(4), 13(8), 17, 2(f)
High Courts16 Oct 2015Disposed Off
In the matter of : Concast Exim Ltd., Re: R.A.V. Dravya (P) Ltd.
Calcutta High Court · (2017) 200 CompCas 323
Companies Act, 1956 - Section 433, Section 434, Section 439
High Courts16 Oct 2015Allowed
Palash Mondal Vs The State of West Bengal
Calcutta High Court · (2015) 10 CAL CK 0065
Criminal Procedure Code, 1973 (CrPC) - Section 293, 294, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 17, 17(b), 2(xv), 2(xvi), 21
High Courts16 Oct 2015Allowed
Rajesh Haldar Vs The State of West Bengal
Calcutta High Court · (2015) 10 CAL CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 300, 302, 313, 428
High Courts16 Oct 2015Dismissed
Bulu Myea and Others Vs The State of West Bengal
Calcutta High Court · (2015) 10 CAL CK 0061
Criminal Procedure Code, 1973 (CrPC) - Section 157, 174, 313Penal Code, 1860 (IPC) - Section 148, 149, 302, 34
High Courts16 Oct 2015
Saurabh Ghosal and Others Vs Anupama Roy Choudhury and Others
Calcutta High Court · (2015) 10 CAL CK 0058
Hindu Succession Act, 1956 - Section 15, 15(2), 15(2)(a)Succession Act, 1925 - Section 63
High Courts16 Oct 2015Disposed Off
Raj Shekhar Agrawal Vs State of West Bengal and Others
Calcutta High Court · (2015) 4 CALLT 615 : (2016) CriLJ 993
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 173, 195(1)(b)(ii), 196(1A)Information Technology Act, 2000 - Section 2Penal Code, 1860 (IPC) - Section 120A, 120B, 120-B, 153B, 323
High Courts16 Oct 2015Dismissed
Namita Nandi Vs Susanta Kumar Nandi and Others
Calcutta High Court · (2015) 10 CAL CK 0055
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 3A, Order 43 Rule 2, 96(1)Limitation Act, 1963 - Section 5
High Courts16 Oct 2015
Heavy Engineering Corporation Ltd. Vs Standard Chartered Bank
Calcutta High Court · (2015) 10 CAL CK 0052
High Courts16 Oct 2015
Kanti Devi Bhutoria and Others Vs Srila Dutta and Others
Calcutta High Court · (2015) 10 CAL CK 0024
Criminal Procedure Code, 1973 (CrPC) - Section 144, 144(2), 401Specific Relief Act, 1963 - Section 16(c)Transfer of Property Act, 1882 - Section 54
High Courts16 Oct 2015Dismissed
Pramod Mittal and Others Vs GL Asia Mauritus II Ltd. and Others
Calcutta High Court · (2015) 10 CAL CK 0021
Arbitration and Conciliation Act, 1996 - Section 9Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(r), Order 7 Rule 11Constitution of India, 1950 - Article 227
High Courts16 Oct 2015Dismissed
Lakshman Sarkar Vs State of West Bengal
Calcutta High Court · (2015) 10 CAL CK 0020
Criminal Procedure Code, 1973 (CrPC) - Section 100, 100(5), 292, 313, 446Penal Code, 1860 (IPC) - Section 489A, 489B, 489C
High Courts16 Oct 2015
M. Srinivas Rao Vs Janaki
Calcutta High Court · (2015) 10 CAL CK 0019
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4Evidence Act, 1872 - Section 114(e)Special Marriage Act, 1954 - Section 11, 12(2), 13, 22, 25
High Courts16 Oct 2015
In Re: R.A.V. Dravya (P) Ltd.
Calcutta High Court · (2015) 10 CAL CK 0018
Limitation Act, 1963 - Section 14
High Courts16 Oct 2015
Shyamal Chatterjee Vs State of West Bengal
Calcutta High Court · (2015) 10 CAL CK 0017
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 25, 26, 27Penal Code, 1860 (IPC) - Section 302
High Courts16 Oct 2015Dismissed
Astami Biswas (Dey) Vs The State of West Bengal and Others
Calcutta High Court · (2015) 10 CAL CK 0015
West Bengal Panchayat Act, 1973 - Section 12, 16, 4