High Courts16 Oct 2015Dismissed
Mortuja Vs The State of West Bengal
Calcutta High Court · (2015) 10 CAL CK 0014
Criminal Procedure Code, 1973 (CrPC) - Section 161, 162, 313Evidence Act, 1872 - Section 60Penal Code, 1860 (IPC) - Section 302, 34
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 526 of 3,203
High Courts16 Oct 2015Dismissed
Golab Chandra Shaw Vs The State of West Bengal
Calcutta High Court · (2015) 10 CAL CK 0001
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, 302, 304, 34
High Courts15 Oct 2015Dismissed
Abhijit Sen Vs The State of West Bengal and Others
Calcutta High Court · (2015) 10 CAL CK 0064
Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1, Order 40 Rule 40Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 161, 482, 83
High Courts15 Oct 2015Dismissed
Rajib Dutta and Others Vs State of West Bengal
Calcutta High Court · (2015) 10 CAL CK 0060
Arms Act, 1959 - Section 25(1)(a), 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts15 Oct 2015Dismissed
Shailendra Singh and Others Vs The State of West Bengal
Calcutta High Court · (2015) 10 CAL CK 0059
Penal Code, 1860 (IPC) - Section 120B, 395, 397, 412
High Courts15 Oct 2015Disposed Off
Abhishek Bose and Others Vs IDBI Bank Ltd. and Others
Calcutta High Court · (2015) 10 CAL CK 0057
Contract Act, 1872 - Section 128Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(4), 14, 17
High Courts15 Oct 2015Dismissed
Chinmayee Saha and Another Vs Renuka Halder and Others
Calcutta High Court · (2016) AIR (Cal) 33
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10, Order 26 Rule 10(3), Order 26 Rule 11, Order 26 Rule 12, Order 26 Rule 13Constitution of India, 1950 - Article 227
High Courts15 Oct 2015Allowed
Abhijit Biswas Vs Debasish Das
Calcutta High Court · (2015) 10 CAL CK 0051
Criminal Procedure Code, 1973 (CrPC) - Section 200, 313Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 139
High Courts15 Oct 2015Dismissed
Tapan Kumar Ghosh Vs Dipti Gorai and Others
Calcutta High Court · (2015) 10 CAL CK 0025
Civil Procedure Code, 1908 (CPC) - Order 3 Rule 1, Order 3 Rule 2, 151Constitution of India, 1950 - Article 227
High Courts15 Oct 2015Dismissed
Rayees Alam Vs Abhay Bhatika and Others
Calcutta High Court · (2015) 10 CAL CK 0022
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), 151Specific Relief Act, 1963 - Section 34
High Courts15 Oct 2015Dismissed
Nakfuru Sk. and Others Vs The State of West Bengal
Calcutta High Court · (2015) 10 CAL CK 0016
Criminal Procedure Code, 1973 (CrPC) - Section 164, 164(5)Evidence Act, 1872 - Section 165Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts15 Oct 2015Dismissed
Dipak Kumar Lahiri Vs The State of West Bengal and Others
Calcutta High Court · (2015) 10 CAL CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 173, 197, 239, 240, 4(2)Penal Code, 1860 (IPC) - Section 409Prevention of Corruption Act, 1988 - Section 10, 11, 13, 13(1)(d), 13(2)
High Courts14 Oct 2015Dismissed
Sushma Sarkar Vs Parimal Mallick
Calcutta High Court · (2015) 10 CAL CK 0053
Constitution of India, 1950 - Article 227West Bengal Land Reforms Act, 1955 - Section 14, 14(1), 2(6), 8
High Courts14 Oct 2015Dismissed
Nayabuddin Vs Union of India and Others
Calcutta High Court · (2015) 10 CAL CK 0050
Arbitration and Conciliation Act, 1996 - Section 11Contract Act, 1872 - Section 171, 63Transfer of Property Act, 1882 - Section 60
High Courts14 Oct 2015
Debasish Kumar Ray Vs Union of India and Others
Calcutta High Court · (2015) 4 CALLT 572
High Courts14 Oct 2015Disposed Off
Apollo Zipper India Ltd. Vs W. Newman & Co. Limited
Calcutta High Court · (2015) 10 CAL CK 0046
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Evidence Act, 1872 - Section 116Great Eastern Hotel (Acquisition of Undertaking) Act, 1980 - Section 2, 2(f), 3, 3(1), 3(2)
High Courts14 Oct 2015Dismissed
Bhramor Mondal Vs The State of West Bengal
Calcutta High Court · (2015) 10 CAL CK 0037
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 143, 304, 324, 34
High Courts14 Oct 2015
Neycer India Limited Vs GMB Ceramics Limited
Calcutta High Court · (2015) 10 CAL CK 0030
Arbitration Act, 1940 - Section 14, 16, 30, 33, 35Contract Act, 1872 - Section 73
High Courts14 Oct 2015Disposed Off
Rupam Bhakta Vs State of West Bengal
Calcutta High Court · (2015) 10 CAL CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 357AMotor Vehicles Act, 1988 - Section 163A, 166Penal Code, 1860 (IPC) - Section 148, 149, 304, 323, 34
High Courts14 Oct 2015Disposed Off
Amar Kumar Barik and Others Vs Union of India and Others
Calcutta High Court · (2015) 10 CAL CK 0026
Constitution of India, 1950 - Article 14, 226