COURT ARCHIVE

Calcutta High Court judgments

64,044 judgments · page 528 of 3,203

High Courts06 Oct 2015Partly Allowed

Mustafa Mondal and Others Vs State of West Bengal

Calcutta High Court · (2015) 10 CAL CK 0003

Criminal Procedure Code, 1973 (CrPC) - Section 313, 428, 446Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20 (b), 20(b), 20(b)(ii)(c), 20(c), 29

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High Courts05 Oct 2015Disposed Off

Shib Shankar Das Vs State of West Bengal

Calcutta High Court · (2015) 10 CAL CK 0040

Criminal Procedure Code, 1973 (CrPC) - Section 313, 357A, 446Penal Code, 1860 (IPC) - Section 304, 326, 34

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High Courts05 Oct 2015Dismissed

Council of Architecture and Others Vs Mala Mukherjee and Others

Calcutta High Court · AIR 2015 Cal 360

Architects Act, 1972 - Section 10, 14, 15, 17, 2(b)

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High Courts01 Oct 2015Dismissed

Nabarun Vs The State of West Bengal

Calcutta High Court · (2016) CriLJ 49

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21(b), 50

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High Courts01 Oct 2015Disposed off

Mir Jamaluddin Vs Najera Hossain

Calcutta High Court · (2015) 10 CAL CK 0007

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 5, Order 41 Rule 5(3)

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High Courts01 Oct 2015Dismissed

Amiya Sarkar Vs The State of West Bengal

Calcutta High Court · (2015) 10 CAL CK 0006

Penal Code, 1860 (IPC) - Section 304, 325, 326, 34

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High Courts01 Oct 2015Dismissed

Raju Vs Tobrej and Others

Calcutta High Court · (2015) 10 CAL CK 0005

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 438, 439, 439(2)Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 34

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High Courts01 Oct 2015Partly Allowed

Naidu Sk Vs The State of West Bengal

Calcutta High Court · (2015) 10 CAL CK 0004

Criminal Procedure Code, 1973 (CrPC) - Section 102, 164, 293, 311, 313Evidence Act, 1872 - Section 165, 25Penal Code, 1860 (IPC) - Section 489B, 489C

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High Courts01 Oct 2015Dismissed

Nripanka Shekhar Das and Others Vs Mitali Guha and Others

Calcutta High Court · (2015) 4 CALLT 143

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 47 Rule 1, 151Constitution of India, 1950 - Article 215, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 144

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High Courts30 Sept 2015

ESBI HI-FLEX Pvt. Ltd. and Others Vs Vulkan Technologies Pvt. Ltd.

Calcutta High Court · (2015) 09 CAL CK 0077

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High Courts30 Sept 2015Allowed

Omevati Devi Agarwal Vs C.E.S.C. Limited and Others

Calcutta High Court · AIR 2015 Cal 382

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21Electricity Act, 2003 - Section 125, 126, 127, 127(1)Limitation Act, 1963 - Section 10, 11, 12, 13, 14

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High Courts30 Sept 2015Dismissed

Bharat Coking Coal Ltd. Vs Turner Morrison Ltd. and Others

Calcutta High Court · (2015) 09 CAL CK 0030

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a), 151Transfer of Property Act, 1882 - Section 106

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High Courts30 Sept 2015Disposed off

Radha Kanta Sarkar Vs The State of West Bengal and Others

Calcutta High Court · (2015) 09 CAL CK 0021

Penal Code, 1860 (IPC) - Section 465, 468, 471West Bengal College Teachers (Security of Service) Act, 1975 - Section 5, 9(1), 9(1)(V), 9(1)(VI), 9(1)(VII)

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High Courts30 Sept 2015Dismissed

Bonomali Mondal and Others Vs The State of West Bengal

Calcutta High Court · (2015) 09 CAL CK 0020

Criminal Procedure Code, 1973 (CrPC) - Section 161, 212, 215, 226, 464Evidence Act, 1872 - Section 103, 114, 114(g)Penal Code, 1860 (IPC) - Section 304, 326, 34

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High Courts29 Sept 2015Allowed

Devshar Fashion Private Limited Vs State Bank of India and Others

Calcutta High Court · (2015) 09 CAL CK 0076

Civil Procedure Code, 1908 (CPC) - Order 16 Rule 6, Order 18 Rule 4Evidence Act, 1872 - Section 63, 63(1), 65, 65(c), 65(f)

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High Courts29 Sept 2015

The Executive Engineer (A.I.) Jalpaiguri/Agri/Irrigation Division Vs Dhairyadhar Ghosh and Others

Calcutta High Court · (2015) 09 CAL CK 0072

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97, Order 26 Rule 9, Order 41 Rule 11, 151, 152

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High Courts29 Sept 2015Allowed

Bengal India Global Infrastructure Ltd. Vs Chaitainya Alloys Pvt. Ltd. and Others

Calcutta High Court · (2015) 09 CAL CK 0029

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13 (4)(d), 13(4), 34, 35

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High Courts29 Sept 2015