High Courts14 Jul 2016Disposed Off
Debopriya Chattaraj Vs Amit Kumar Chattaraj
Calcutta High Court · (2017) 2 WBLR 180
Evidence Act, 1872 - Section 106Special Marriage Act, 1954 - Section 36
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 491 of 3,203
High Courts14 Jul 2016Disposed Off
Raju Singha Vs State of West Bengal
Calcutta High Court · (2016) 4 AICLR 206 : (2017) 1 Crimes 683 : (2017) 1 RCRCriminal 441
Criminal Procedure Code, 1973 (CrPC) - Section 451, Section 457Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 60(3)
High Courts14 Jul 2016Dismissed
Goutam Kumar Panda & Ors. Vs West Bengal Tourism Development Corporation Limited & Ors.
Calcutta High Court · (2017) 1 WBLR 641
Constitution of India, 1950 - Article 19(1)(g)
High Courts14 Jul 2016Disposed Off
Pankaj Shukla Vs Union of India and Others
Calcutta High Court · (2016) 4 CalHCN 233
Drugs and Cosmetics Act, 1940 - Section 3(b)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 67, 80
High Courts14 Jul 2016Dismissed
General Manager (Subsidiary of Coal India Ltd) Vs Samsun Nessa
Calcutta High Court · (2016) 4 CalHCN 250 : (2016) 151 FLR 426 : (2016) 3 LLJ 541 : (2016) 6 WBLR 93
Evidence Act, 1872 - Section 108
High Courts13 Jul 2016Dismissed
Mallikarjuna Rao and Others Vs State of West Bengal
Calcutta High Court · (2017) 171 AIC 444 : (2017) 1 AICLR 584 : (2016) 4 CalCriLR 85 : (2016) 3 CalLJ 436 : (2016) 4 CalLT 617 : (2016) 4 LawHeraldSC 2988 : (2016) 3 RCRCivil 877 : (2016) 3 RCRCriminal 846
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 3, 114, 151, 152
High Courts13 Jul 2016Dismissed
Commissioner of Income Tax, Vs Shree Balaji Glass Manufacturing Pvt. Ltd.
Calcutta High Court · (2016) 386 ITR 128
High Courts12 Jul 2016Dismissed
Sri Debidas Mondal Vs Maya Bhowmick
Calcutta High Court · (2016) 165 AIC 448
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Limitation Act, 1963 — Article 64, 65Specific Relief Act, 1963 — Section 34
High Courts12 Jul 2016Disposed Off
Golfaham Mondal Vs State of West Bengal & Ors.
Calcutta High Court · (2017) 1 WBLR 61
Constitution of India, 1950 - Article 226
High Courts11 Jul 2016Allowed
Skipper Limited Vs Sewerage and Infrastructure Development Corporation Ltd.
Calcutta High Court · (2017) 2 WBLR 198
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Order 7 Rule 11
High Courts11 Jul 2016Disposed Off
Ansar Ahmed Vs The Kolkata Municipal Corporation
Calcutta High Court · (2016) 4 CalHCN 659 : (2016) 3 CalLJ 246 : (2017) 1 CalLT 305
Calcutta Municipal Corporation Act, 1980 - Section 425-A, Section 425B, Section 425-C, Section 425D
High Courts08 Jul 2016Dismissed
Jiten Chandra Ghosh Vs Nipendra Chandra Ghosh
Calcutta High Court · (2017) 1 CalLJ 401
Civil Procedure Code, 1908 (CPC) - Section 105(2)Limitation Act, 1963 - Section 2(1)Transfer of Property Act, 1882 - Section 52
High Courts05 Jul 2016Disposed Off
Gautam Chakraborty Vs Balaka Das (Nee Chakraborty)
Calcutta High Court · (2016) 4 WBLR 723
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6
High Courts01 Jul 2016Allowed
Kanji Shavji Parekh (Calcutta) P. Ltd. Vs Deputy Commr. of Customs
Calcutta High Court · (2016) 339 ELT 376
High Courts01 Jul 2016Dismissed
Commissioner of Income-Tax Vs Bata India Ltd.
Calcutta High Court · (2017) 295 CurTR 510 : (2016) 385 ITR 539
Income Tax Act, 1961 - Section 153(3)
High Courts30 Jun 2016Allowed
Jyoti Prova Mullick Vs Gouri Sankar Sarda @ Sar
Calcutta High Court · (2016) 4 CalHCN 349 : (2017) 2 WBLR 560
Calcutta Thika and other Tenancies and Lands (Acquisition and Regulation) Act, 1981 - Section 23, Section 3(8)
High Courts30 Jun 2016Disposed Off
M/s. Felguera Gruas India Pvt. Ltd. Vs M/s. Phoenix Conveyor Belt India Pvt. Ltd.
Calcutta High Court · (2016) 4 CalHCN 528
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11
High Courts30 Jun 2016Dismissed
The Kolkata Municipal Corporation Vs Fabworth Promoters Pvt. Ltd.
Calcutta High Court · (2016) 3 CalHCN 590 : (2016) 3 CalLT 509 : (2016) 4 CivilLJ 783 : (2016) 5 WBLR 7
Calcutta Municipal Corporation Act, 1980 — Section 171(2), 171(6), 171(8)(a)(ii), 172, 174, 176, 193Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 105
High Courts28 Jun 2016Dismissed
The Commissioner of Police, Kolkata Vs Sudipta Mukherjee
Calcutta High Court · (2016) 165 AIC 452
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 80
High Courts28 Jun 2016Partly Allowed
Commissioner of Income Tax, Central-II, Kol. Vs Shyam Sel Limited
Calcutta High Court · (2016) 386 ITR 312