High Courts28 Jun 2016Dismissed
State of West Bengal Vs Smt. Jharna Bhattacharya
Calcutta High Court · (2016) 4 CalHCN 515
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 492 of 3,203
High Courts28 Jun 2016Dismissed
Himani Roy Vs State of West Bengal
Calcutta High Court · (2016) 4 CalHCN 452
West Bengal Panchayat Act, 1973 - Section 12(2)
High Courts27 Jun 2016Disposed Off
Binapani Bairagi and Another - Petitioners @HASH State of West Bengal and Others - Opposite Parties
Calcutta High Court · (2016) 3 AICLR 734 : (2016) 4 CalCriLR 110 : (2016) 5 WBLR 499
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 24(8), Section 401
High Courts27 Jun 2016Allowed
Manjari Rungta Vs Commissioner of Central Excise, Kolkata-II
Calcutta High Court · (2016) 338 ELT 491
High Courts24 Jun 2016Partly Allowed
Yusuf Ali Gazi Vs State of W.B.
Calcutta High Court · (2016) 4 AICLR 457 : (2017) 1 CalCriLR 499 : (2016) CriLJ 3550 : (2016) 3 HLR 233
Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts23 Jun 2016Allowed
Priyanka Das Vs Sujit Kumar Das
Calcutta High Court · (2016) 168 AIC 279 : (2016) AIR(Calcutta) 276 : (2016) 4 CalHCN 723 : (2016) 3 CalLT 589 : (2016) 4 CivilLJ 528 : (2016) 2 HLR 797 : (2016) 4 ICC 160 : (2016) 5 WBLR 31
Hindu Marriage Act, 1955 — Section 11, 3(f), 5(v)
High Courts23 Jun 2016Disposed Off
Bikash Chandra Nandy Vs Sri Dharmadas Paul
Calcutta High Court · (2017) AIRCC 1693 : (2017) 1 CalLJ 460 : (2017) 2 ICC 447 : (2016) 4 ICC 711 : (2016) 2 RentLR 497
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts23 Jun 2016Dismissed
Stone India Ltd. Vs Commissioner of Income-tax (Appeals-I)
Calcutta High Court · (2016) 385 ITR 542
Income Tax Act, 1961 - Section 115JB
High Courts22 Jun 2016Disposed Off
Sri Haridas Mondal Vs State of West Bengal
Calcutta High Court · (2016) 3 AICLR 730 : (2016) CriLJ 4335 : (2016) 4 Crimes 530
Penal Code, 1860 (IPC) — Section 21, 409West Bengal Co-operative Societies Act, 1983 — Section 8
High Courts21 Jun 2016Disposed Off
Mihir Das Vs State of West Bengal
Calcutta High Court · (2016) 4 CalCriLR 699
Penal Code, 1860 (IPC) - Section 302, Section 325, Section 34, Section 341
High Courts21 Jun 2016Allowed
Bhagirath Das and Others - Appellants @HASH The State of West Bengal
Calcutta High Court · (2016) 4 CalCriLR 131
Penal Code, 1860 (IPC) - Section 307, Section 325, Section 34
High Courts21 Jun 2016Disposed Off
Shaunak Properties Pvt. Ltd. Vs Manjula Sengupta
Calcutta High Court · (2016) 3 ICC 544 : (2016) 6 WBLR 290
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227
High Courts21 Jun 2016Allowed
Abdul Rahaman Vs State of West Bengal
Calcutta High Court · (2016) 4 CalCriLR 458 : (2016) 4 CalHCN 101
Penal Code, 1860 (IPC) - Section 201, Section 302, Section 364
High Courts20 Jun 2016Disposed Off
Saroj Kumar Das Vs State of West Bengal
Calcutta High Court · (2016) 3 AICLR 718 : (2016) 4 CalCriLR 14 : (2016) CriLJ 3602 : (2017) 2 RCRCriminal 8
Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 294Penal Code, 1860 (IPC) - Section 376(2)(6)
High Courts20 Jun 2016Dismissed
Mr Mahesh Kumar Agarwal (Partner) - Petitioner @HASH Ms. Expandable Enterprises (P) Ltd. - Opposite Party
Calcutta High Court · (2017) 1 ICC 442 : (2016) 5 WBLR 507
Constitution of India, 1950 - Article 227Consumer Protection Act, 1986 - Section 13(4), Section 19
High Courts20 Jun 2016Dismissed
Commissioner of Income-Tax, Kolkata-II Vs West Bengal Infrastructure Development Finance Corporation Ltd.
Calcutta High Court · (2016) 385 ITR 672
Income Tax Act, 1961 - Section 254(2)
High Courts20 Jun 2016Allowed
Shri V. Ravichandran - Appellant @HASH Shri K. Kannaiah
Calcutta High Court · (2017) 1 AICLR 363 : (2016) 4 CalCriLR 196
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 141, Section 142
High Courts17 Jun 2016Dismissed
Sandhya Dutta Vs Khagendra Nath Burman
Calcutta High Court · (2017) 2 ICC 247 : (2017) 1 WBLR 227
West Bengal Premises Tenancy Act, 1956 - Section 13(1)(ff)
High Courts17 Jun 2016Disposed Off
Narendra Nath Bhattacharya Vs Putul Rani Chakraborty
Calcutta High Court · (2016) AIR(Calcutta) 279 : (2016) 4 CivCC 541 : (2017) 1 ICC 398
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 4
High Courts17 Jun 2016Disposed Off
M/s Ramprasad Ompraksh Vs Loknath Choudhury
Calcutta High Court · (2016) 2 RentLR 74
Constitution of India, 1950 - Article 227West Bengal Premises Tenancy Act, 1997 - Section 7(1)(2)