High Courts26 Jul 2016Allowed
Commissioner of Income Tax Vs Mohanlal Agarwal
Calcutta High Court · (2017) 393 ITR 402
Income Tax Act, 1961 - Section 132, Section 158BC, Section 263, Section 40A(3)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 490 of 3,203
High Courts25 Jul 2016Dismissed
Commissioner of Income Tax, Kolkata-X Vs Shreekant Phumbhra
Calcutta High Court · (2016) 387 ITR 523
Income Tax Act, 1961 — Section 14A, 43B(e)
High Courts22 Jul 2016Dismissed
CIT Vs M/s Shyam Century Ferrous Ltd.
Calcutta High Court · (2016) 386 ITR 477
Income Tax Act, 1961 - Section 115JB
High Courts22 Jul 2016Allowed
Ram Dutta Ram Vs Union of India
Calcutta High Court · (2016) LIC 3807
Constitution of India, 1950 — Article 226Railway Protection Force Act, 1957 — Section 21Railway Protection Force Rules, 1987 — Rule 146.4
High Courts22 Jul 2016Dismissed
Vijay Kumar Raijada Vs Ratan Kumar Surana
Calcutta High Court · (2016) 166 AIC 804 : (2017) AIRCC 442 : (2016) 4 ICC 72 : (2016) 2 RentLR 280
High Courts21 Jul 2016Disposed Off
C.E.S.C. Ltd. Vs Chief Engineer, CRM Cell, West Bengal State Electricity and Distribution Company Ltd.
Calcutta High Court · (2016) 4 CalHCN 699
Electricity Act, 2003 - Section 126
High Courts21 Jul 2016Allowed
West Bengal Power Development Vs EMTA Coal
Calcutta High Court · (2017) 1 WBLR 52
Coal Mines (Special Provisions) Act, 2015 - Section 11
High Courts21 Jul 2016Dismissed
Mohan Lal Sarkar Vs Power Grid Corporation of India Limited
Calcutta High Court · (2017) 1 CalLT 266 : (2016) 6 WBLR 83
Constitution of India, 1950 - Article 226Electricity Act, 2003 - Section 164Telegraph Act, 1885 - Section 10, Section 16(3)
High Courts20 Jul 2016Disposed Off
SGS Marketing Vs Union of India
Calcutta High Court · (2016) 341 ELT 47
High Courts20 Jul 2016Disposed Off
Rajesh Baid Vs Mohammad Ibrahim
Calcutta High Court · (2016) 166 AIC 800 : (2016) AIR(Calcutta) 344
Limited Liability Partnership Act, 2008 — Section 14, 3
High Courts20 Jul 2016Disposed Off
Sharmila Kar Vs UCO Bank
Calcutta High Court · (2016) 3 CLR 206
Constitution of India, 1950 - Article 226
High Courts19 Jul 2016Disposed Off
Luxmi Tea Co. Ltd. Vs Employees'' State Insurance Corporation Ltd.
Calcutta High Court · (2017) 2 WBLR 325
Constitution of India, 1950 - Article 226Employees State Insurance Act, 1948 - Section 1(4), Section 1(5), Section 2(19A)
High Courts19 Jul 2016Disposed Off
Contai Co-operative Bank Ltd. and Another - Petitioners @HASH Union of India and Others
Calcutta High Court · (2016) 4 CalLT 668 : (2017) 1 ICC 433 : (2016) 5 WBLR 483
Civil Procedure Code, 1908 (CPC) - Section 11West Bengal Co-operative Societies Act, 1983 - Section 95, Section 95(2)
High Courts19 Jul 2016Disposed Off
Abdul Basar Laskar - Appellant @HASH The State of West Bengal
Calcutta High Court · (2016) 4 CalLT 267
Evidence Act, 1872 - Section 114, Section 118, Section 133Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 15(1)Juvenile Justice (Care and Protection of Children) Rules, 2007 - Rule 15(13)
High Courts19 Jul 2016Disposed Off
Smt. Gita Das Vs Sri. Samir Dey
Calcutta High Court · (2016) 166 AIC 820
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 4
High Courts19 Jul 2016Allowed
M/s. Shyam Sel Ltd Vs Deputy CIT
Calcutta High Court · (2016) 386 ITR 492
Income Tax Act, 1961 - Section 37
High Courts18 Jul 2016Allowed
Pampa Banerjee Vs Mridul Banerjee
Calcutta High Court · (2016) 4 CalHCN 80 : (2017) 2 ICC 234 : (2017) 1 WBLR 330
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts18 Jul 2016Dismissed
Hari Charan Pal Vs Dhananjoy Ghosh
Calcutta High Court · (2016) 4 CalHCN 361 : (2016) 3 ICC 844 : (2016) 2 RentLR 187
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts15 Jul 2016Dismissed
Sahila Khatun Vs The State of West Bengal
Calcutta High Court · (2016) 4 CalLT 53
Constitution of India, 1950 — Article 226, 30
High Courts15 Jul 2016Dismissed
Sova Solar Ltd. Vs Commr. of Cus., C. Ex. and S.T., Durgapur
Calcutta High Court · (2016) 340 ELT 133