COURT ARCHIVE

Calcutta High Court judgments

64,044 judgments · page 489 of 3,203

High Courts03 Aug 2016Disposed Off

M/s. Bharnobari Tea and Industries Ltd Vs Regional Provident Fund Commissioner

Calcutta High Court · (2017) 1 WBLR 718

Constitution of India, 1950 - Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B

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High Courts03 Aug 2016Dismissed

Narendra Prasad - Appellant @HASH The State of West Bengal

Calcutta High Court · (2016) 4 CalCriLR 224 : (2017) 1 CalLT 337 : (2017) CriLJ 2780

Penal Code, 1860 (IPC) - Section 489B, Section 489C

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High Courts03 Aug 2016Allowed

Sri Santosh Kumar Sahoo - Petitioner @HASH Union of India and Others

Calcutta High Court · (2016) 3 CalLJ 313 : (2016) 4 CalLT 434 : (2017) 2 WBLR 328

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High Courts03 Aug 2016Dismissed

Smt. Jayanti Mukhopadhyay Vs Mahendranath Panja

Calcutta High Court · (2016) 3 CalLJ 149 : (2016) 4 ICC 146 : (2017) 1 WBLR 40

Civil Procedure Code, 1908 (CPC) - Section 115West Bengal Land Reforms Act, 1955 - Section 9(6)

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High Courts03 Aug 2016Allowed

State of West Bengal Vs Ratan Sarkar

Calcutta High Court · (2016) 4 CalLT 44 : (2016) 6 WBLR 71

Constitution of India, 1950 — Article 226

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High Courts03 Aug 2016Partly Allowed

C.I.T., Kolkata-I Vs M/S. Tata Metaliks Ltd., Kolkata

Calcutta High Court · (2016) 387 ITR 411

Income Tax Act, 1961 — Section 80IA

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High Courts03 Aug 2016Dismissed

Sudipto Banerjee Vs Mrs. Renuka Banerjee

Calcutta High Court · (2016) AIR(Calcutta) 289 : (2016) 3 HLR 220 : (2016) 4 ICC 285

Special Marriage Act, 1954 — Section 27

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High Courts02 Aug 2016Disposed Off

Smt. Moyna Murmu Vs State of West Bengal

Calcutta High Court · (2017) 1 WBLR 611

Constitution of India, 1950 - Article 226

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High Courts02 Aug 2016Dismissed

Gurvinder Singh Vs The State of West Bengal

Calcutta High Court · (2016) 166 AIC 824 : (2017) 1 CalCriLR 353 : (2017) 1 CalLJ 413

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(C), 42, 43, 50, 53, 54

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High Courts01 Aug 2016Dismissed

State of West Bengal Vs Ranjit Chandra Bardhan

Calcutta High Court · (2016) 4 CalLT 25 : (2017) 1 WBLR 614

West Bengal Services (Death-cum-Retirement Benefit) Rules, 1971 — Rule 189A

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High Courts01 Aug 2016Dismissed

Steel Authority of India Ltd. Vs Smt. Jaysree Banerjee

Calcutta High Court · (2016) 4 CalLT 187 : (2017) 152 FLR 266 : (2016) LIC 4177 : (2017) 1 WBLR 623

Constitution of India, 1950 — Article 226

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High Courts29 Jul 2016Dismissed

Balodev Pal Vs Surender Singh

Calcutta High Court · (2017) 2 WBLR 354

Contempt of Courts Act, 1971 - Section 2(b)

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High Courts28 Jul 2016Dismissed

C.I.T. Vs Narayani & Sons (P) Ltd.

Calcutta High Court · (2016) 289 CurTR 301

Income Tax Act, 1961 — Section 271D

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High Courts27 Jul 2016Disposed Off

Smt. Manju Bhattacharjee Vs Sri Ujjal Kanti Bhattacharyya

Calcutta High Court · (2017) 2 WBLR 191

Civil Procedure Code, 1908 (CPC) - Order 30 Rule 1, Order 30 Rule 2

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High Courts27 Jul 2016Dismissed

CIT, Central-1, Kolkata Vs M/s. Thakur Prasad Sao and Sons (P) Ltd.

Calcutta High Court · (2016) 386 ITR 448

Income Tax Act, 1961 - Section 271(1)(c)

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High Courts27 Jul 2016Dismissed

Crown Transport (P) Ltd. Vs Alpasso International Engineering Co.

Calcutta High Court · (2016) 4 CalHCN 162

Civil Procedure Code, 1908 (CPC) - Order 38 Rule 5, Order 39 Rule 4

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High Courts27 Jul 2016Allowed

Commissioner of Income Tax Vs M/s. Bharat Lub Industries (P) Ltd.

Calcutta High Court · (2017) 393 ITR 417

Income Tax Act, 1961 - Section 132, Section 263, Section 40A(3)

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High Courts26 Jul 2016Dismissed

Shri. Rajen Subba Vs Smt. Padma Kumari Rai

Calcutta High Court · (2016) 166 AIC 816

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 106

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High Courts26 Jul 2016Disposed Off

Sumant Yadav Vs Union of India

Calcutta High Court · (2017) 1 WBLR 64

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High Courts26 Jul 2016Disposed Off

Samsul Haque Sardar Vs State of West Bengal

Calcutta High Court · (2017) 1 CalLJ 179 : (2017) 1 WBLR 638

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