High Courts18 Aug 2016Dismissed
Ravi Udyog Private Limited Vs S.G. Projects Ltd.
Calcutta High Court · (2017) 1 CalLT 377 : (2017) 1 ICC 700 : (2016) 6 WBLR 57
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Evidence Act, 1872 - Section 34
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 487 of 3,203
High Courts18 Aug 2016Disposed Off
Bina Kumar Vs Sri Janardan Roy
Calcutta High Court · (2016) 4 ICC 218 : (2016) 2 RentLR 247
West Bengal Premises Tenancy Act, 1997 - Section 7(2)
High Courts17 Aug 2016Disposed off
Sri Utpal Roy Vs Ratul Krishna Banerjee
Calcutta High Court · (2016) 4 CalHCN 687 : (2017) 1 CalLJ 253 : (2017) 2 ICC 178
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11West Bengal Premises Tenancy Act, 1997 - Section 2(g), Section 6
High Courts17 Aug 2016Dismissed
Bharat Overseas Pvt. Ltd. Vs Suchittra Properties (Pvt.) Ltd.
Calcutta High Court · (2017) 2 ICC 231 : (2017) 1 WBLR 204
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts17 Aug 2016Disposed Off
Uttam Sarkar - Appellant @HASH Indian Oil Corporation Limited and Others
Calcutta High Court · (2016) 4 CalLT 285 : (2017) 2 WBLR 341
High Courts16 Aug 2016Dismissed
State of West Bengal Vs Lakshmi Kanta Hazra
Calcutta High Court · (2017) 1 WBLR 591
Constitution of India, 1950 - Article 226
High Courts16 Aug 2016Dismissed
Uttam Das Vs State of West Bengal
Calcutta High Court · (2017) 1 CalLT 30
Penal Code, 1860 (IPC) - Section 302
High Courts16 Aug 2016Disposed off
Bijan Behari Maiti Vs State of West Bengal
Calcutta High Court · (2017) 1 WBLR 382
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 357A
High Courts16 Aug 2016Dismissed
The Kolkata Municipal Corporation and Another - Appellants @HASH Sri Sankarshan Pvt. Ltd.
Calcutta High Court · (2017) 170 AIC 452 : (2016) 3 CalLJ 264 : (2016) 4 CalLT 247 : (2017) 1 ICC 212 : (2017) 1 WBLR 160
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11, Order 43 Rule 1, Section 104
High Courts12 Aug 2016Allowed
Tribhanga Giri Vs Sujit Dutta
Calcutta High Court · (2017) 1 CalCriLR 370 : (2017) 1 CalLT 431
Penal Code, 1860 (IPC) - Section 304, Section 304A
High Courts12 Aug 2016Dismissed
Vinod Kumar Tiwari - Petitioner @HASH The State of West Bengal and Others
Calcutta High Court · (2016) 4 CalLT 260
Constitution of India, 1950 - Article 226
High Courts11 Aug 2016Dismissed
Ranjan Das @ Rona Vs State of West Bengal
Calcutta High Court · (2016) 4 CalHCN 426
Criminal Procedure Code, 1973 (CrPC) - Section 162, Section 313, Section 374Penal Code, 1860 (IPC) - Section 307, Section 326
High Courts11 Aug 2016Dismissed
Abhijit Ghosh Vs State of West Bengal
Calcutta High Court · (2017) 1 CalLJ 428
Constitution of India, 1950 - Article 226
High Courts11 Aug 2016Dismissed
State of West Bengal and Others - Petitioners @HASH Sm. Shila Bhattacharya and Others
Calcutta High Court · (2016) 4 CalLT 254 : (2017) 2 WBLR 317
Constitution of India, 1950 - Article 226
High Courts10 Aug 2016Allowed
Aloka Singha Vs Sri Surya Kanta Singha
Calcutta High Court · (2017) 2 WBLR 205
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1
High Courts10 Aug 2016Dismissed
C.I.T. Vs M/s. Ganesh Narayan Brijlal Ltd.
Calcutta High Court · (2017) 292 CurTR 518 : (2017) 244 Taxman 14
Income Tax Act, 1961 - Section 194I, Section 199
High Courts10 Aug 2016Dismissed
Sk. Aminul Vs State of West Bengal
Calcutta High Court · (2016) 166 AIC 811 : (2016) 4 CalLT 107
Penal Code, 1860 (IPC) — Section 376(2)(f)
High Courts10 Aug 2016Partly Allowed
Netai Chandra Das Vs Jhantu Panja
Calcutta High Court · (2016) 4 CalHCN 401
West Bengal Land Reforms Act, 1955 - Section 18, Section 21
High Courts10 Aug 2016Disposed Off
Bijoy Lakshmi Saharoy Vs Maniklal Dutta
Calcutta High Court · (2016) 4 CalHCN 165
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 19
High Courts09 Aug 2016Dismissed
M/s. Misra & Co. Vs Damodar Valley Corporation
Calcutta High Court · (2017) 2 ICC 186 : (2017) 1 WBLR 188
Limitation Act, 1963 - Article 136