High Courts26 Aug 2016Disposed Off

Subhash Chandra Nandi Vs State of West Bengal

Calcutta High Court · (2016) 4 AICLR 258 : (2017) 2 CalCriLR 210 : (2016) 4 CalLT 101

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 197, 397, 401, 482Penal Code, 1860 (IPC) — Section 186, 332, 341, 353, 506
High Courts18 Aug 2016Dismissed

M/s Trimurti Cargo Movers Pvt. Ltd. Vs Auto Cars

Calcutta High Court · (2017) 1 CalLJ 561 : (2017) 1 CalLT 281 : (2017) 2 ICC 288 : (2017) 2 WBLR 629

Civil Procedure Code, 1908 (CPC) - Order 30 Rule 1(1), Order 30 Rule 1(1), Order 30 Rule 2, Order 30 Rule 2, Order 5 Rule 20, Section 10Partnership Act, 1932 - Section 69