High Courts15 Sept 2016Dismissed
Mishra and Mishra (Agencies) Enterprises Vs Union of India
Calcutta High Court · (2016) 341 ELT 507
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 484 of 3,203
High Courts15 Sept 2016Dismissed
Inadul Alam Vs State of West Bengal
Calcutta High Court · (2016) 168 AIC 597
Penal Code, 1860 (IPC) - Section 376
High Courts15 Sept 2016Dismissed
Papiya Majumdar Vs State of West Bengal
Calcutta High Court · (2016) LIC 4598
High Courts15 Sept 2016Disposed Off
Rita Dey Chowdhury nee Nandy - Petitioner @HASH Dr. Kalyan Dey Chowdhury
Calcutta High Court · (2017) AIRCC 572 : (2016) 4 CalLT 576 : (2017) 1 CivilLJ 541 : (2017) 1 DMC 849 : (2016) 4 ICC 536
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Constitution of India, 1950 - Article 227Hindu Marriage Act, 1955 - Section 25(2)
High Courts15 Sept 2016Disposed Off
Berger Paints India Ltd. Vs Commissioner of C. Ex., Kolkata-II
Calcutta High Court · (2017) 345 ELT 88
High Courts15 Sept 2016Dismissed
Ghanshyam Sarda Vs Sri Govind Kumar Sarda
Calcutta High Court · (2017) 172 AIC 335
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1 (3)
High Courts14 Sept 2016Dismissed
National Insurance Company Vs Turner Morrison
Calcutta High Court · (2017) 2 CalLT 211
High Courts14 Sept 2016Dismissed
Dr. Jayanta Kumar Vs Astha Nursing Home Private Limited
Calcutta High Court · (2016) 4 CalLT 550 : (2017) 200 CompCas 448
Companies Act, 1956 - Section 397, Section 398
High Courts09 Sept 2016Partly Allowed
Paresh Mondal Vs State of West Bengal
Calcutta High Court · (2017) 172 AIC 331 : (2017) 1 AICLR 751 : (2017) ALLMRCri 99 : (2016) 4 CalCriLR 551 : (2017) 1 CalLT 26 : (2016) CriLJ 5091
Protection of Children from Sexual Offences Act, 2012 - Section 29, Section 7, Section 8
High Courts08 Sept 2016Disposed Off
In Re : Smt. Smritikana Basu Mallick
Calcutta High Court · (2017) 2 RCRCriminal 750
Criminal Procedure Code, 1973 (CrPC) - Section 278(2)
High Courts08 Sept 2016Disposed Off
M/s. G.K.W. Ltd. Vs State of West Bengal
Calcutta High Court · (2017) 1 AICLR 949 : (2016) 4 CalCriLR 577
Criminal Procedure Code, 1973 (CrPC) - Section 205, Section 305
High Courts06 Sept 2016Dismissed
Madhabi Rani Kar Vs Union of India
Calcutta High Court · (2016) 4 CalHCN 566
Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 - Section 2
High Courts06 Sept 2016Dismissed
Sri Bhabotosh Maity Vs Sri Jogendra Nath Bhunia
Calcutta High Court · (2017) AIRCC 777
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11
High Courts06 Sept 2016Disposed Off
Biplab Das Vs State
Calcutta High Court · (2017) 2 AICLR 212 : (2017) 2 CriCC 370 : (2017) CriLJ 644 : (2017) 3 RCRCriminal 276
Criminal Procedure Code, 1973 (CrPC) - Section 401, Section 482Penal Code, 1860 (IPC) - Section 295, Section 295A
High Courts06 Sept 2016Allowed
Laltu Prasad Vs State of West Bengal
Calcutta High Court · (2016) 167 AIC 678 : (2016) 4 AICLR 492 : (2016) 4 CalCriLR 449 : (2017) 2 RCRCriminal 237
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, Section 50
High Courts06 Sept 2016Disposed Off
Rahul Sk. alias Ruhul Sk. - Appellant @HASH State of West Bengal - Opposite Party
Calcutta High Court · (2016) CriLJ 4721 : (2017) 2 Crimes 591
Penal Code, 1860 (IPC) - Section 489C
High Courts06 Sept 2016Dismissed
Nuruddin Sk. Vs State of West Bengal
Calcutta High Court · (2016) 168 AIC 591
Criminal Procedure Code, 1973 (CrPC) - Section 154Penal Code, 1860 (IPC) - Section 302, Section 307
High Courts05 Sept 2016Disposed Off
Tamal Das Vs Dilip Kumar Das
Calcutta High Court · (2016) 168 AIC 607
High Courts02 Sept 2016Dismissed
Premium Exchange and Finance Ltd. Vs M/s. S.N. Bagla and Co.
Calcutta High Court · (2017) 1 CalLJ 390
Civil Procedure Code, 1908 (CPC) - Section 47