Constitution of India, 1950 - Article 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 4, Section 7West Bengal Premises Tenancy Act, 1997 - Section 17

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High Courts21 Sept 2016Disposed Off

Tapan Kumar Dutta Vs State of West Bengal

Calcutta High Court · (2016) 4 CalHCN 709

West Bengal Panchayat (Gram Panchayat Administration) Rules, 2004 - Rule 19West Bengal Panchayat Act, 1973 - Section 23

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High Courts21 Sept 2016Disposed Off

M/s. Bansilal Leisure Parks Ltd. Vs State Fisheries Development Corporation Ltd.

Calcutta High Court · (2017) 1 CalLJ 524

Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 227

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High Courts21 Sept 2016Disposed Off

Kulwant Kaur @ Kurwant Kaur Dhilon Vs State of West Bengal

Calcutta High Court · (2017) 1 CalLJ 488

Motor Vehicles Act, 1988 - Section 2(30)

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High Courts21 Sept 2016Disposed Off

Pundeo Singh Vs Union of India

Calcutta High Court · (2017) 1 CalLT 501 : (2016) 6 WBLR 729

Constitution of India, 1950 - Article 226

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High Courts21 Sept 2016Dismissed

Prem Chand Barman (In Jail) - Appellant @HASH The State of West Bengal

Calcutta High Court · (2016) CriLJ 4731 : (2017) 1 Crimes 648

Penal Code, 1860 (IPC) - Section 302

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High Courts19 Sept 2016Allowed

Sachindra Nath Karmakar Vs Kolkata Municipal Corporation

Calcutta High Court · (2017) 2 WBLR 168

Calcutta Municipal Corporation Act, 1980 - Section 48Constitution of India, 1950 - Article 226

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High Courts19 Sept 2016Disposed Off

Kolkata Municipal Corporation Vs Karnani Properties Limited

Calcutta High Court · (2017) AIR(Calcutta) 10 : (2016) 4 CalHCN 696

Constitution of India, 1950 - Article 226

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High Courts19 Sept 2016Disposed Off

Dilip Bose Vs Anandamoyee Bose

Calcutta High Court · (2016) 168 AIC 610

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97, Order 23 Rule 1 (4)

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High Courts16 Sept 2016Allowed

Md. Anwar Alam Khan Vs Zaibun Nisa

Calcutta High Court · (2017) 2 WBLR 595

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12

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High Courts16 Sept 2016Disposed Off

Ashis Ghosh Vs Ajay Kumar Ghosh

Calcutta High Court · (2016) ACD 1061 : (2016) 4 CalCriLR 274 : (2017) 3 RCRCriminal 352

Criminal Procedure Code, 1973 (CrPC) - Section 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138

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High Courts16 Sept 2016Disposed Off

Roshmi Bhattacharjee Vs State of West Bengal

Calcutta High Court · (2016) LIC 4066

Constitution of India, 1950 — Article 16, 226

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High Courts15 Sept 2016Dismissed

Dhansar Engineering Co. Pvt. Ltd. Vs The New India Assurance Company Ltd.

Calcutta High Court · (2017) 1 CalLJ 262

Constitution of India, 1950 - Article 226

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