High Courts02 Sept 2016Dismissed
Yash Plastomet Pvt. Ltd. Vs The Assistant Controller of Patents and Designs
Calcutta High Court · (2017) 2 WBLR 368
Designs Act, 2000 - Section 2(a), Section 2(d), Section 4
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 485 of 3,203
High Courts02 Sept 2016Allowed
State of West Bengal Vs Tapas Mondal
Calcutta High Court · (2017) 1 CalLJ 504
Criminal Procedure Code, 1973 (CrPC) - Section 366Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 302, Section 304B, Section 498A
High Courts02 Sept 2016Dismissed
Chandni Khatoon @ Chandi Khatoon Vs State of West Bengal
Calcutta High Court · (2016) 4 CalCriLR 569
Penal Code, 1860 (IPC) - Section 363, Section 366A, Section 372
High Courts02 Sept 2016Dismissed
Subal Chandra Biswas - Petitioner @HASH Indian Overseas Bank and Others
Calcutta High Court · (2016) 3 CLR 871 : (2016) 151 FLR 738
Constitution of India, 1950 - Article 226Payment of Gratuity Act, 1972 - Section 4(6)
High Courts02 Sept 2016Disposed Off
Debika Chakraborty - Appellant @HASH Pradip Chakraborty
Calcutta High Court · (2017) AIR(Calcutta) 11 : (2016) 4 ICC 556
Benami Transactions (Prohibition) Act, 1988 - Section 4(2)(3b)
High Courts02 Sept 2016Dismissed
Jokhi Ram Vs Union of India
Calcutta High Court · (2016) 3 CLR 983
Constitution of India, 1950 - Article 226
High Courts02 Sept 2016Dismissed
Coal India Limited Vs Sumit Majumdar
Calcutta High Court · (2016) 3 CLR 666
High Courts02 Sept 2016Disposed Off
Ratan Chandra Sarkar - Petitioner @HASH Kushkanta Sarkar and Another
Calcutta High Court · (2016) 4 CalHCN 674 : (2016) 3 CalLJ 493
West Bengal Land Reforms Act, 1955 - Section 8
High Courts02 Sept 2016Dismissed
Dilip Rakshit Vs Union of India
Calcutta High Court · (2016) 4 CalCriLR 640 : (2017) 1 CalLJ 339 : (2016) 6 WBLR 26
Constitution of India, 1950 - Article 226
High Courts01 Sept 2016Disposed Off
In Re : Satyendra Nath Nandi
Calcutta High Court · (2016) 168 AIC 588
High Courts01 Sept 2016Dismissed
Trend Bags Vs State of West Bengal
Calcutta High Court · (2016) ACD 1064 : (2017) 1 CalCriLR 60 : (2017) 2 CalLT 235
Negotiable Instruments (Amendment and Miscellaneous Provisions) Act, 2002 - Section 138
High Courts01 Sept 2016Dismissed
Som Kisku Vs State of West Bengal
Calcutta High Court · (2016) 09 CAL CK 0017
Criminal Procedure Code, 1973 (CrPC) - Section 317
High Courts01 Sept 2016Dismissed
Navyug Enterprises (P) Ltd. Vs Bangladesh Krishi Bank
Calcutta High Court · (2016) 4 CalHCN 681
Uniform Customs and Practice for Documentary Credits, 1993 - Article 14, Section 16
High Courts01 Sept 2016Dismissed
M.K. Products - Petitioner @HASH M/s. Blue Ocean Exports (P) Ltd. and Others
Calcutta High Court · (2016) ACD 976 : (2016) 168 AIC 602 : (2016) 4 AICLR 626 : (2017) 2 CalCriLR 202 : (2017) 1 DCR 43 : (2017) 1 ECrC 590 : (2016) 3 MadWNCri 155
Criminal Procedure Code, 1973 (CrPC) - Section 401, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 141
High Courts01 Sept 2016Dismissed
Manas Mandal Vs The State of West Bengal
Calcutta High Court · (2016) LIC 4012
Constitution of India, 1950 — Article 226West Bengal Schools (Control of Expenditure) Act, 2005 — Section 14(2)
High Courts31 Aug 2016Disposed Off
Mahendra Kumar Rungta Vs State of West Bengal
Calcutta High Court · (2016) 6 WBLR 281
West Bengal Municipal Act, 1993 - Section 18(3)
High Courts31 Aug 2016Dismissed
Union of India Vs Sukumar Maity
Calcutta High Court · (2017) 1 CalLT 363 : (2016) 3 LLN 594
Constitution of India, 1950 — Article 226, 300 A
High Courts30 Aug 2016Allowed
Miss Sarama Roy Vs Sri Haradhan Das
Calcutta High Court · (2017) 2 WBLR 98
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts30 Aug 2016Dismissed
M/s. Asian Freight Vs The Principal Commissioner of Customs
Calcutta High Court · (2017) 2 WBLR 221
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 124
High Courts30 Aug 2016Allowed
Arun Kumar Jana Vs Rabindra Partra
Calcutta High Court · (2017) AIR(Calcutta) 19
Specific Relief Act, 1963 - Section 34