High Courts17 Jun 2016Dismissed
Rick Lunsford Trade & Investment Limited Vs Commissioner Of Income Tax, Kolkata - I
Calcutta High Court · (2016) 385 ITR 399
Income Tax Act, 1961 - Section 68
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 493 of 3,203
High Courts17 Jun 2016Allowed
Harapada Mondal and Others - Petitioners @HASH Nishikanta Mondal and Others - Opposite Parties
Calcutta High Court · (2016) AIR(Calcutta) 340 : (2016) 3 ICC 564 : (2016) 5 WBLR 514
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 3
High Courts16 Jun 2016Disposed Off
Pankaj Kumar Mallick @ Pankaj Mallick Vs State of West Bengal
Calcutta High Court · (2016) CriLJ 3817 : (2017) 2 RCRCriminal 24
Penal Code, 1860 (IPC) — Section 409
High Courts16 Jun 2016Dismissed
Rajen Vs The State of West Bengal
Calcutta High Court · (2016) CriLJ 3455 : (2016) 4 Crimes 1
High Courts15 Jun 2016Allowed
Indian Oil Officer''s Association Vs Indian Oil Corporation Ltd
Calcutta High Court · (2016) 4 CalHCN 743
Trade Unions Act, 1926 - Section 13
High Courts15 Jun 2016Disposed Off
Ashish Banik @ Asis Kumar Banik and Others - Petitioners @HASH The State of West Bengal and another - Opposite Parties
Calcutta High Court · (2016) 4 CalCriLR 32
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401, Section 482Penal Code, 1860 (IPC) - Section 498A
High Courts15 Jun 2016Dismissed
Sri Anindya Deb - Appellant/Petitioner @HASH Smt. Debjani Deb and Another /opposite parties
Calcutta High Court · (2016) AIR(Calcutta) 326 : (2017) 1 DMC 590
Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts15 Jun 2016Dismissed
M/s. Kalyani Medical Stores Vs Commissioner of Income-Tax, Burdwan
Calcutta High Court · (2016) 386 ITR 387
High Courts15 Jun 2016Allowed
Rabindra Nath Munsi Vs State of West Bengal
Calcutta High Court · (2016) LIC 3037 : (2016) 6 WBLR 103
West Bengal Comprehensive Area Development Act, 1974 - Section 38West Bengal Comprehensive Area Development Corporation Employee s (Death-cum-Retirement) Benefit Regulations, 2008 - Regulation 2
High Courts15 Jun 2016Disposed Off
Sri Asim Nandy Vs State of West Bengal
Calcutta High Court · (2016) 4 CalHCN 365 : (2017) 1 WBLR 655
High Courts14 Jun 2016Dismissed
Talbot & Company Vs The State of West Bengal
Calcutta High Court · (2016) 3 CalLJ 215 : (2017) 1 ICC 218
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts14 Jun 2016Partly Allowed
Panjatan Sk. Vs The State of West Bengal
Calcutta High Court · (2016) 3 CalCriLR 333
Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 304, 498A
High Courts13 Jun 2016Disposed Off
Shri Dharamraj Vs Shri Akshay Pant
Calcutta High Court · (2016) 3 CalLJ 1
Administrative Tribunals Act, 1985 - Section 14, Section 19, Section 28Constitution of India, 1950 - Article 226
High Courts13 Jun 2016Disposed Off
Jiauddin Mollah Vs CIT. KOL-XVI
Calcutta High Court · (2016) 385 ITR 394
Income Tax Act, 1961 - Section 194C(2), 40(a)(ia)
High Courts13 Jun 2016Disposed Off
M/s Video Plaza Vs I.T. Officer, Ward1(4), Durgapur
Calcutta High Court · (2016) 385 ITR 404
Income Tax Act, 1961 - Section 37
High Courts10 Jun 2016Disposed Off
The Divisional Manager, National Insurance Company Limited - Appellant @HASH Sri Jati Ranjan Banik and another - Opposite Parties
Calcutta High Court · (2017) 1 AICLR 348 : (2016) 4 CalCriLR 137 : (2016) 4 CalHCN 616
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401, Section 482Penal Code, 1860 (IPC) - Section 120B, Section 201, Section 209, Section 406, Section 420, Section 468, Section 471, Section 477A
High Courts10 Jun 2016Disposed Off
Prabha Agarwal Vs Aditi Oil Mill
Calcutta High Court · (2016) 3 ICC 532
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 4, Order 9 Rule 9Limitation Act, 1963 - Section 5
High Courts10 Jun 2016Dismissed
Gourhari Jana Vs State of West Bengal
Calcutta High Court · (2016) 165 AIC 439 : (2016) 3 CalCriLR 394 : (2016) 4 Crimes 345
Penal Code, 1860 (IPC) - Section 376
High Courts09 Jun 2016Dismissed
Pradip Mandal - Petitioner @HASH Union of India and Others
Calcutta High Court · (2016) 4 CalHCN 118 : (2016) 5 WBLR 522
Constitution of India, 1950 - Article 226
High Courts09 Jun 2016Disposed Off
Malay Acharya Vs Smt. Sampa Acharyya
Calcutta High Court · (2016) 3 ICC 555
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Section 151Constitution of India, 1950 - Article 227