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Calcutta High Court judgments

64,043 judgments · page 406 of 3,203

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High Courts29 Jun 2018Disposed Of

Sutapa Sahoo Sk. Sutapa Yasmin Vs State Of West Bengal

Calcutta High Court · (2018) 06 CAL CK 0058

West Bengal Madrasah Service Commission Act, 2008 — Section 8West Bengal Madrasah Service Commission Recruitment Rule, 2010 — Rule 25, 33, 33(2)(e)(f), 33(2), 34
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High Courts28 Jun 2018Disposed Of

Principal Commissioner Of Income Tax, Kolkata-3, Kolkata Vs Sikaria Infraprojects Pvt. Ltd.

Calcutta High Court · (2018) 06 CAL CK 0090

Income Tax Act, 1961 — Section 44AD
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High Courts28 Jun 2018Allowed

Eastern Coalfields Ltd. Vs Malati Bhuiani And Ors

Calcutta High Court · (2018) 06 CAL CK 0089

Code of Civil Procedure, 1908 — Section 20(c)Constitution of India, 1950 — Article 226(2)
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High Courts28 Jun 2018Allowed

Paramount Blue Chips Ltd. Vs Srei Equipment Finance Ltd.

Calcutta High Court · (2018) 06 CAL CK 0088

Arbitration and Conciliation Act, 1996 — Section 9, 17, 37
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High Courts28 Jun 2018Dismissed

Union Of India Vs Techma Engineering Enterprise

Calcutta High Court · (2018) 06 CAL CK 0087

Arbitration and Conciliation Act, 1996 — Section 34
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High Courts28 Jun 2018

Sarat Kumar Mondal & Ors. Vs Wbsedcl & Ors.

Calcutta High Court · (2018) 06 CAL CK 0057

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High Courts28 Jun 2018Allowed

Sakina Bewa & Ors. Vs United India Insurance Co. Ltd.

Calcutta High Court · (2018) 06 CAL CK 0056

Motor Vehicles Act, 1988 — Section 163A, 171, 173
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High Courts28 Jun 2018Allowed

National Insurance Co. Ltd. (Cr) I Vs Subhashish Manna & Anr.

Calcutta High Court · (2018) 06 CAL CK 0055

Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 173
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High Courts28 Jun 2018Disposed Of

Ajay Kumar Gupta & Ors. Vs State Of West Bengal & Ors.

Calcutta High Court · (2018) 06 CAL CK 0054

Motor Vehicles Act, 1988 — Section 67, 68, 68(3)
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High Courts28 Jun 2018Disposed Of

Nani Gopal Sen Vs University Of Burdwan & Ors.

Calcutta High Court · (2018) 06 CAL CK 0053

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High Courts28 Jun 2018Allowed

Ekadashi Mondal Vs Santosh Samanta And Others

Calcutta High Court · (2018) 06 CAL CK 0052

Code Of Criminal Procedure 1973 — Section 144, 147
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High Courts28 Jun 2018Partly Allowed

Sachin Katka & Others Vs State Of West Bengal

Calcutta High Court · (2018) 06 CAL CK 0051

Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure 1973 — Section 164, 428, 437A
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High Courts28 Jun 2018Dismissed

Kolkata Metropolitan Development Authority Vs Sanmohan Chatterjee & Ors.

Calcutta High Court · (2018) 06 CAL CK 0050

West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 4, 4(2)Code of Civil Procedure, 1908 — Section 100, Order 47 Rule 1Constitution Of India, 1950 — Article 14, 300A
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High Courts28 Jun 2018Dismissed

India Trading Company & Ors. Vs Hindustan Petroleum Corporation Ltd. & Ors.

Calcutta High Court · (2018) 06 CAL CK 0049

Constitution Of India, 1950 — Article 14
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High Courts27 Jun 2018Allowed

Azizul Haque Laskar (Babla) Vs State Of West Bengal & Ors.

Calcutta High Court · (2018) 06 CAL CK 0237

West Bengal Public Land (Eviction of Unauthorised Occupants) Act, 1962 — Section 3, 3(1)Constitution of India, 1950 — Article 14, 19(1)(a), 226
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High Courts27 Jun 2018Dismissed

Gopa Das & Ors. Vs Vasan Health Care Pvt. Ltd.

Calcutta High Court · (2018) 06 CAL CK 0086

Arbitration and Conciliation Act, 1996 — Section 2(1)(e), 17(2), 18(1)
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High Courts27 Jun 2018Dismissed

J. J. Development Pvt. Ltd. Vs Commissioner Of Income Tax, Kolkata-Iv

Calcutta High Court · (2018) 06 CAL CK 0085

Income Tax Act, 1961 — Section 68, 131
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High Courts27 Jun 2018Disposed Of

United Bank Of India Vs Commissioner Of Income Tax, W.B.-Iv, Calcutta

Calcutta High Court · (2018) 06 CAL CK 0084

Income Tax Act, 1961 — Section 256(1)
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High Courts27 Jun 2018Dismissed

Principal Commissioner Of Income Tax, Kolkata-10 Vs A. P. Export

Calcutta High Court · (2018) 06 CAL CK 0083

Income Tax Act, 1961 — Section 10B, 80HHC, 142(1), 143(2), 260ACentral Excise Act, 1944 — Section 2(f)
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High Courts27 Jun 2018Disposed Of

Rampada Mondal Vs State Of West Bengal & Ors.

Calcutta High Court · (2018) 06 CAL CK 0048

Constitution Of India, 1950 — Article 12
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