High Courts03 Jul 2018Dismissed
Gautam Sen & Ors. Vs Dr. Ganesh Dasgupta
Calcutta High Court · (2018) 07 CAL CK 0007
West Bengal Land Reforms Act, 1955 — Section 8Partition Act, 1893 — Section 4Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 405 of 3,203
High Courts02 Jul 2018Dismissed
Mohindra Tubes Pvt. Ltd. & Anr. Vs State of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0174
Specific Relief Act, 1963 — Section 14
High Courts02 Jul 2018Disposed Of
Kartick Paul Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0046
Indian Penal Code, 1860 — Section 302, 304(I), 307, 326Code Of Criminal Procedure 1973 — Section 313
High Courts02 Jul 2018Disposed Of
Bengal Provincial Banks’ Contract Employees’ Association And Another Vs Union Of India And Others
Calcutta High Court · (2018) 07 CAL CK 0045
Contract Labour (Regulation and Abolition) Act, 1970 — Section 7, 8, 12, 14, 15Industrial Disputes Act, 1947 — Section 2(p), 12(3), 12(4), 29, 36(A)Industrial Disputes (Central) Rules, 1957 — Rule 58, 58(4)
High Courts02 Jul 2018Allowed
Gopi Vallabh Solutions Pvt. Ltd And Another Vs State Of West Bengal And Others
Calcutta High Court · (2018) 07 CAL CK 0044
Companies Act, 1956 — Section 21, 22, 23, 23(1), 23(3)Constitution Of India, 1950 — Article 12, 226
High Courts02 Jul 2018Allowed
Sushil Kumar Rai & Ors. Vs State Of West Bengal And Ors.
Calcutta High Court · (2018) 07 CAL CK 0006
Constitution Of India, 1950 — Article 226
High Courts02 Jul 2018Allowed
Usha Devi & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0005
Indian Penal Code, 1860 — Section 34, 188, 427, 447
High Courts02 Jul 2018Dismissed
West Bengal University Of Health Sciences And Ors. Vs Dr. Paban Mandal And Ors.
Calcutta High Court · (2018) 07 CAL CK 0004
High Courts02 Jul 2018Disposed Of
Soma Clearing Agents Private Ltd. & Anr. Vs Customs, Central Excise And Service Tax Appellate Tribunal, Eastern Regional Bench, Kolkata & Ors.
Calcutta High Court · (2018) 07 CAL CK 0003
Customs Act 1962 — Section 129, 129(1), 129(2), 129(4), 129C, 130
High Courts02 Jul 2018Dismissed
Halim Hanif Sk. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0002
Indian Penal Code, 1860 — Section 34, 307, 326
High Courts02 Jul 2018Disposed Of
Sanjoy Bera Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0001
Constitution Of India, 1950 — Article 14, 32, 226, 227, 323A, 323B
High Courts29 Jun 2018Allowed
Tata Capital Financial Services Limited Vs Safelift Crane Hiring Private Limited & Anr.
Calcutta High Court · (2018) 06 CAL CK 0092
Arbitration and Conciliation Act, 1996 — Section 9
High Courts29 Jun 2018Dismissed
Good-Will Tea & Industries Ltd. Vs Pratik Agarwal
Calcutta High Court · (2018) 06 CAL CK 0091
Companies Act, 1956 — Section 433, 434, 439Sale of Goods Act, 1930 — Section 41, 42
High Courts29 Jun 2018Dismissed
Indur Hazra Tapas Indur Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0065
Indian Penal Code, 1860 — Section 395, 397, 412Arms Act, 1959 — Section 25, 25(1b)(a), 27, 27(1)Code Of Criminal Procedure 1973 — Section 235(2), 428
High Courts29 Jun 2018Allowed
Suchi Dalmia Vs Union Of India & Ors.
Calcutta High Court · (2018) 06 CAL CK 0064
Companies Act, 2013 — Section 164(2), 164(2)(a)
High Courts29 Jun 2018
Sudeb Nandi And Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0063
High Courts29 Jun 2018Disposed Of
Suprakas Saha Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0062
West Bengal Non-Government Educational Institutions and Local Authorities (Control of Provident Fund of Employee) Act, 1983 — Section 1(3), 3Constitution of India, 1950 — Article 226
High Courts29 Jun 2018Allowed
Abhishek Sharma Vs Nitesh Kanoria & Ors.
Calcutta High Court · (2018) 06 CAL CK 0061
Code of Civil Procedure, 1908 — Order 7 Rule 11
High Courts29 Jun 2018Allowed
Suchitra Sen & Anr. Vs State Of West Bengal & Anr.
Calcutta High Court · (2018) 06 CAL CK 0060
High Courts29 Jun 2018Disposed Of
Tapas Mukherjee Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0059
Constitution Of India, 1950 — Article 21