High Courts09 Jul 2018Dismissed
Junjhari Investment Private Limited Vs East India Securities Limited
Calcutta High Court · (2018) 07 CAL CK 0041
Arbitration and Conciliation Act, 1996 — Section 34
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 403 of 3,203
High Courts09 Jul 2018Disposed Of
Sanjay Kumar Bhuwalka Vs Union Of India
Calcutta High Court · (2018) 07 CAL CK 0040
Code Of Criminal Procedure 1973 — Section 167(2), 439Central Goods and Services Tax Act, 2017 — Section 2(24), 67(10), 69, 69(1), 70, 132(1), 132(1)(a), 132(1)(b), 132(1)(c), 132(5), 132(1)(a)(b)(c), 134, 138, 174(2)Customs Act, 1962 — Section 110
High Courts06 Jul 2018Disposed Of
Srei Equipment Finance Limited Vs Vasistha Equipments And Ors.
Calcutta High Court · (2018) 07 CAL CK 0086
Arbitration and Conciliation Act, 1996 — Section 9
High Courts06 Jul 2018Disposed Of
J.K.Industries Ltd. Vs Assistant Commissioner
Calcutta High Court · (2018) 07 CAL CK 0085
Income-Tax Act, 1961 — Section 37(3A), 263
High Courts06 Jul 2018Disposed Of
East India Development Company Limited Vs Life Insurance Corporation Of India
Calcutta High Court · (2018) 07 CAL CK 0039
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5, 8
High Courts06 Jul 2018Dismissed
Dhruba Sutradhar Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0038
High Courts06 Jul 2018Disposed Of
Binodini Roy Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0037
Constitution Of India, 1950 — Article 226
High Courts06 Jul 2018Disposed Of
State Of West Bengal & Ors. Vs Sabita Guha (Sarkar) & Ors.
Calcutta High Court · (2018) 07 CAL CK 0036
Limitation Act, 1963 — Section 5Constitution of India 1950 — Article 226, 309
High Courts06 Jul 2018Disposed Of
Prodip Kumar Das Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0035
Code Of Criminal Procedure 1973 — Section 156(3), 173Constitution Of India, 1950 — Article 14, 166(3)
High Courts06 Jul 2018Allowed
Yogesh Saraf Vs Sheetal Saraf & Another
Calcutta High Court · (2018) 07 CAL CK 0034
Code Of Criminal Procedure 1973 — Section 195(1)(b), 340Special Marriage Act, 1954 — Section 27Code of Civil Procedure, 1908 — Section 151
High Courts06 Jul 2018Disposed Of
Bidhubhusan Patra Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0033
West Bengal Land Reforms And Tenancy Tribunal Act, 1997 — Section 6, 9, 9(2)(b)Constitution Of India, 1950 — Article 226Limitation Act, 1963 — Article 112
High Courts06 Jul 2018Dismissed
Maitreyee Mukhopadhyay Vs District Inspector Of Schools, (Secondary Education), Barrackpore & Ors.
Calcutta High Court · (2018) 07 CAL CK 0032
Constitution Of India, 1950 — Article 14, 16
High Courts06 Jul 2018Dismissed
Bimal Maiti Vs University Of Kalyani & Ors.
Calcutta High Court · (2018) 07 CAL CK 0031
University Grants Commission Act, 1956 — Section 4(3), 6(2), 8(1)(iv)(v), 12A, (3)(4)(9), 22, 22(1), 26, 51Constitution of India, 1950 — Article 32, 226
High Courts06 Jul 2018Allowed
Convent Of Our Lady Of Providence Girls’ High School And Others Vs Anita Nigam And Others.
Calcutta High Court · (2018) 07 CAL CK 0030
West Bengal Board of Secondary Education Act, 1963 — Section 45(2)(d)Management of Recognised Non-Government Institutions (Aided and Unaided) Rules, 1969 — Rule 11, 15, 28, 28(8), 28(9)(vii)(a), 33Constitution of India, 1950 — Article 12, 26, 30, 311(2)
High Courts05 Jul 2018Dismissed
Royal Bank Of Scotland Plc (Formerly Known As Royal Bank Of Scotland N.V. Vs Impressions & Ors.
Calcutta High Court · (2018) 07 CAL CK 0084
Specific Relief Act, 1963 — Section 6
High Courts05 Jul 2018Disposed Of
Aloka Pati Tripaty Vs Ram Kumar Pati
Calcutta High Court · (2018) 07 CAL CK 0029
Code of Civil Procedure, 1908 — Order 41 Rule 27, 27(1)(b)
High Courts05 Jul 2018
Partha Bhattacharjee Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0028
West Bengal Krishi Viswavidyalaya Laws (Amendment) Act, 2014 — Section 1(2)
High Courts05 Jul 2018Disposed Of
Panna Sarkar, Raju, Rajib & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0027
Code Of Criminal Procedure 1973 — Section 231(2)Protection of Children from Sexual Offences Act, 2012 — Section 33, 33(5), 35
High Courts05 Jul 2018Disposed Of
State Of West Bengal Vs Sangita Sahu Shaw
Calcutta High Court · (2018) 07 CAL CK 0026
Indian Penal Code, 1860 — Sectio 34, 120B, 363, 366, 370, 370A, 372, 373Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 6, 7, 9Protection of Children from Sexual Offences Act, 2012 — Section 4, 6, 17
High Courts05 Jul 2018Partly Allowed
Rampada Bhowmik & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0025
Indian Penal Code, 1860 — Section 323, 324, 379Code Of Criminal Procedure 1973 — Section 313