High Courts10 Jul 2018
Manoj Kumar Manna Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0064
Code Of Criminal Procedure 1973 — Section 284Protection of Children from Sexual Offences Act, 2012 — Section 33, 35(1)
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 402 of 3,203
High Courts10 Jul 2018Dismissed
Sekh Abbas Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0063
West Bengal Panchayat Act, 1957 — Section 97(c)West Bengal Panchayat (Zilla Parishad and Panchayat Samiti) Accounts and Financial Rules, 2003 — Section 91(7)
High Courts10 Jul 2018Disposed Of
Honda Cars India Ltd. & Ors. Vs Dilip Kumar Basak
Calcutta High Court · (2018) 07 CAL CK 0062
Code Of Criminal Procedure 1973 — Section 200, 397, 401, 482Indian Penal Code, 1860 — Section 120A, 120B, 406, 415, 420
High Courts10 Jul 2018Dismissed
Pratap Narayan Giri Vs Asit Baran Giri
Calcutta High Court · (2018) 07 CAL CK 0061
Indian Evidence Act, 1872 — Section 45Code of Civil Procedure, 1908 — Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts10 Jul 2018Allowed
Abdus Sattar & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0060
West Bengal Schools (Control of Expenditure) Act, 2005 — Section 3, 9
High Courts10 Jul 2018
Utpal Dey Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0059
National Highways Act, 1956 — Section 3G(1)(2), 3G(5)
High Courts10 Jul 2018Dismissed
Prakash Kumar Guchhait Prakash Chandra Guchhait Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0058
Code Of Criminal Procedure 1973 — Section 156(3)
High Courts10 Jul 2018Dismissed
Hemanta Kumar Mukhopadhyay Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0057
Constitution of India, 1950 — Article 14, 226
High Courts10 Jul 2018Dismissed
Mantu Bouri Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0056
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure 1973 — Section 161, 313
High Courts10 Jul 2018Disposed Of
Sujammel Haque & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0055
Indian Penal Code, 1860 — Section 34, 302, 304(I)
High Courts10 Jul 2018Dismissed
Dipak Sarkar Mondal Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0054
Indian Penal Code, 1860 — Section 34, 302, 307, 326, 448Code Of Criminal Procedure 1973 — Section 313Indian Evidence Act, 1872 — Section 32
High Courts10 Jul 2018Disposed Of
Joydeb Malik Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0053
Indian Penal Code, 1860 — Section 300, 302Code Of Criminal Procedure 1973 — Section 313, 428
High Courts10 Jul 2018Dismissed
Suresh Kujur Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0052
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure 1973 — Section 164, 174, 313
High Courts10 Jul 2018Partly Allowed
Gobinda Shil Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0051
Indian Penal Code, 1860 — Section 34, 302, 498ACode Of Criminal Procedure 1973 — Section 313Indian Evidence Act, 1872 — Section 8, 27, 106
High Courts10 Jul 2018Dismissed
Bhagirathi Singh Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0050
Indian Penal Code, 1860 — Section 395, 412Code Of Criminal Procedure 1973 — Section 313, 428Indian Evidence Act, 1872 — Section 8, 27, 63, 65, 65B
High Courts10 Jul 2018Disposed Of
Navneet Kumar Vs Union Of India & Ors.
Calcutta High Court · (2018) 07 CAL CK 0049
Customs Act, 1962 — Section 2(1), 2(34), 4, 5, 6, 17, 28, 112, 122, 122A, 124, 152Constitution Of India, 1950 — Article 226
High Courts10 Jul 2018Dismissed
Ratan Roy Dakua & Anr. Vs State Of West Bengal
Calcutta High Court · (2018) 07 CAL CK 0048
Indian Penal Code, 1860 — Section 304B, 498ACode Of Criminal Procedure 1973 — Section 161, 198A, 313, 428Indian Evidence Act, 1872 — Section 113B
High Courts09 Jul 2018Dismissed
Sleepwell Industries Co. Ltd. Vs Lmj International Ltd.
Calcutta High Court · (2018) 07 CAL CK 0087
Arbitration and Conciliation Act, 1996 — Section 48, 48(1)(c)
High Courts09 Jul 2018Disposed Of
State Of West Bengal & Ors. Vs Md. Alauddin & Ors.
Calcutta High Court · (2018) 07 CAL CK 0047
Limitation Act, 1963 — Section 5
High Courts09 Jul 2018Allowed
Arindam Das Boomba Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0042
Indian Penal Code, 1860 — Section 120B, 420, 409Prize Chits and Money Circulation Schemes (Banning) Act, 1978 — Section 4