High Courts17 Jul 2018Disposed Off
Smt. Lachh Mani Devi & Anr. Vs Sk. Samad & Ors.
Calcutta High Court · (2018) 07 CAL CK 0117
Code of Criminal Procedure, 1973 — Section 144(2)
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 400 of 3,203
High Courts17 Jul 2018Disposed Off
Kalyani Gupta Vs State of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0116
Code of Criminal Procedure, 1973 — Section 107
High Courts17 Jul 2018Disposed Off
M/s. Pushkar Impex Pvt. Ltd. & Anr. Vs Union of India & Ors.
Calcutta High Court · (2018) 07 CAL CK 0115
Customs Act, 1962 — Section 122A, 124
High Courts17 Jul 2018Allowed
Anisur Rahaman & Anr. Vs State of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0114
Constitution of India, 1950 — Article 14, 226
High Courts17 Jul 2018Allowed
West Bengal Board of Secondary Education &Ors. Vs Charu Chandra Karmakar & Ors.
Calcutta High Court · (2018) 07 CAL CK 0113
Limitation Act, 1963 — Section 5
High Courts17 Jul 2018Dismissed
Munshi Matiar Rahaman Vs State Of West Bengal
Calcutta High Court · (2018) 07 CAL CK 0112
Code of Criminal Procedure, 1973 — Section 2(g)
High Courts17 Jul 2018Disposed Off
Uday Bagdi Vs State of West Bengal
Calcutta High Court · (2018) 07 CAL CK 0111
Indian Penal Code, 1860 — Section 34, 147, 149, 302, 304, 323, 325
High Courts17 Jul 2018Disposed Off
Shri Ranjit Kumar Samanta Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0096
Industrial Disputes Act, 1947 — Section 33C(1)
High Courts17 Jul 2018Disposed Off
S.R. Batliboi & Co. & Anr. Vs Assistant Commissioner of Income Tax, Circle-54, Kolkata & Ors.
Calcutta High Court · (2018) 07 CAL CK 0095
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 36(1), 43(B), 139(1), 142(1), 143(1), 143(3), 147, 148
High Courts17 Jul 2018Dismissed
LMJ Internatiional Ltd. Vs Ajit Kumar Patni
Calcutta High Court · (2018) 07 CAL CK 0094
High Courts17 Jul 2018Disposed Off
M/s. Calprin Ads Pvt. Ltd Vs M/s. K.C. Exim (P) Ltd.
Calcutta High Court · (2018) 07 CAL CK 0093
Companies Act, 1956 — Section 433, 433(e), 434, 439Negotiable Instruments Act, 1881 — Section 138, 141
High Courts16 Jul 2018Dismissed
Purti West Enclave Pvt. Limited & Anr. Vs Kolkata Municipal Corporation & Ors.
Calcutta High Court · (2018) 07 CAL CK 0135
Kolkata Municipal Corporation Act, 1980 7mdash; Section 425A, 425B, 425C, 425D, 425D(1), 425D(2), 425D(3), 425D(4)Constitution of India, 1950 — Article 226
High Courts16 Jul 2018Disposed Off
Binay Opto Electronics Pvt Ltd & Anr. Vs Comm.Of Central Excise & Service Tax (Appeals-I), Kolkata & Anr.
Calcutta High Court · (2018) 07 CAL CK 0134
Central Excise Act, 1944 — Section 35(F)
High Courts16 Jul 2018Disposed Off
Gopal Jhunjhunwala & Ors. Vs State of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0110
Constitution of India, 1950 — Article 300A
High Courts16 Jul 2018Disposed Off
M/s. Intelsys Technologies Pvt. Ltd. & Anr. Vs Union of India & Ors.
Calcutta High Court · (2018) 07 CAL CK 0109
Finance Act, 1994 — Section 65B(51), 73, 73(1), 73(6), 73(6)(b), 78ACentral Excise Act, 1994 — Section 35Service Tax Rules, 1994 — Section 6, 7
High Courts16 Jul 2018Allowed
Abdul Wahab Azad Vs State of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0108
Constitution of India, 1950 — Article 12, 14, 19(1)(g), 21, 226
High Courts16 Jul 2018Disposed Off
Dinabandu Andrews Institute of Technology & Management Vs Kolkata Metropolitan development Authority & Ors.
Calcutta High Court · (2018) 07 CAL CK 0107
Transfer of Property Act, 1882 — Section 55
High Courts16 Jul 2018Disposed Off
Hazrat Mondal Vs State of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0106
Constitution of India, 1950 — Article 226
High Courts16 Jul 2018Disposed Off
Anup Chaturvedi Vs Uniion of India & Ors.
Calcutta High Court · (2018) 07 CAL CK 0105
Foreign Exchange Management Act, 1999 — Section 3(b), 16(3)
High Courts16 Jul 2018Partly Allowed
Atahar Sk. & Ors Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0104
Indian Penal Code, 1860 — Section 34, 148, 149, 302, 307, 325, 326Juvenile Justice (Care and Protection) Act, 2000 — Section 7ACode of Criminal Procedure, 1973 — Section 161, 164, 313, 428, 437, 437A