High Courts05 Jul 2018Disposed Of
New India Assurance Co. Ltd. Vs Pranati Ray & Ors.
Calcutta High Court · (2018) 07 CAL CK 0024
Indian Penal Code, 1860 — Section 279, 304A, 338, 427Code Of Criminal Procedure 1973 — Section 173
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 404 of 3,203
High Courts05 Jul 2018Dismissed
Jyotish Bhowmick, Jyotish Chandra Bhowmik Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0023
Indian Penal Code, 1860 — Section 376(2)(g)Code Of Criminal Procedure 1973 — Section 164, 428
High Courts05 Jul 2018
Apurba Sarkar Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0022
West Bengal Municipal Act, 1993 — Section 21B, 21B1(a)(iA), 21B(1)(b), 21B(3), (1), (4), (5), (6), (7), 21B(8), (9), (10), (11), (13), (14)Income Tax Rules, 1962 — Rule 3Constitution of India, 1950 — Article 12, 32, 102(2), 191, 243V, 243V(1), 243V(2), 243V(B)
High Courts04 Jul 2018
Shambhu Nath & Brothers & Ors. Vs Paras Nath Sharraf
Calcutta High Court · (2018) 07 CAL CK 0083
High Courts04 Jul 2018Disposed Of
Indian Oil Corporation Ltd. & Ors. Vs Niwas Rammgopal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0082
Indian Partnership Act, 1932 — Section 4Constitution of India, 1950 — Article 12, 14
High Courts04 Jul 2018Disposed Of
Official Trustee Of West Bengal Vs Wardens Of The Armenian Holy Church Of Nazareth In Kolkata
Calcutta High Court · (2018) 07 CAL CK 0081
Arbitration and Conciliation Act, 1996 — Section 9Official Trustees Act, 1913 — Section 10, 25, 26
High Courts04 Jul 2018Disposed Of
Goutam Basu Vs Amitava Chakraorty & Ors.
Calcutta High Court · (2018) 07 CAL CK 0021
Code of Civil Procedure, 1908 — Section 115A, Order 7 Rule 11Constitution Of India, 1950 — Article 227
High Courts04 Jul 2018
Gyanti Devi & Others Vs Laxmi Devi & Others
Calcutta High Court · (2018) 07 CAL CK 0020
Registration Act, 1982 — Section 49Indian Easement Act, 1882 — Section 60Hindu Marriage Act, 1955 — Section 16(3)
High Courts04 Jul 2018
Sites Das & Others Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0019
High Courts04 Jul 2018Dismissed
Tamralipta Co-Operative Spinning Mills Ltd. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0018
Industrial Disputes Act, 1947 — Section 2A, 11A
High Courts04 Jul 2018Dismissed
Maswood Zahedi Vs Kolkata Municipal Corporation & Ors.
Calcutta High Court · (2018) 07 CAL CK 0017
Kolkata Municipal Corporation Act, 1980 — Section 400, 400(1)
High Courts04 Jul 2018
Stewart & Mackertich Wealth Management Ltd. & Anr. Vs Union Of India & Ors.
Calcutta High Court · (2018) 07 CAL CK 0016
Securities Contracts (Regulation) Act, 1956 — Section 23L
High Courts04 Jul 2018Disposed Of
Chandrakant Kumar Vs Sanjeev Kumar Guddu & Ors.
Calcutta High Court · (2018) 07 CAL CK 0015
Contempt of Courts Act, 1971 — Section 2(b)
High Courts04 Jul 2018Dismissed
Akbar Ali Mondal Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0014
High Courts04 Jul 2018Dismissed
Eastern Coalfields Ltd. Vs Sudhamoy Gorai & Ors.
Calcutta High Court · (2018) 07 CAL CK 0013
Mines Act, 1952 — Section 48Mines Rules, 1955 — Rule 77
High Courts03 Jul 2018Disposed Of
Aman Lohia Vs Union Of India & Ors.
Calcutta High Court · (2018) 07 CAL CK 0012
High Courts03 Jul 2018Disposed Of
Tripti Chakraborty Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0011
High Courts03 Jul 2018Allowed
Gautam Thakuri And Another Vs Kanaklata Bhuiya And Another
Calcutta High Court · (2018) 07 CAL CK 0010
Limitation Act, 1963 — Section 5
High Courts03 Jul 2018Dismissed
Dhiren Roy Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 07 CAL CK 0009
Indian Penal Code, 1860 — Section 109, 363, 366, 376Code Of Criminal Procedure 1973 — Section 164
High Courts03 Jul 2018Dismissed
Niranjan Pramanik Telya Vs State Of West Bengal And Ors.
Calcutta High Court · (2018) 07 CAL CK 0008
Protection Of Children from Sexual Offences Act, 2012 — Section 4, 8Code Of Criminal Procedure 1973 — Section 164, 313, 360, 361Probation of Offenders Act, 1958 — Section 4(1)