High Courts27 Jun 2018Dismissed
S. Wali Mohd. Bros & Co. Vs Sk.Nazrul Islam & Ors.
Calcutta High Court · (2018) 06 CAL CK 0047
Code of Civil Procedure, 1908 — Section 9, 151Indian Partnership Act, 1932 — Section 69
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 407 of 3,203
High Courts27 Jun 2018Disposed Of
Basanti Pandit Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0046
High Courts27 Jun 2018Dismissed
Astami Mahato Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0045
High Courts27 Jun 2018Dismissed
Soumyajit Pal Vs State Of West Bengal And Others.
Calcutta High Court · (2018) 06 CAL CK 0044
Motor Vehicles Act, 1988 — Section 72(2)(xxii)West Bengal Motor Vehicles Rules, 1989 — Rule 119Constitution of India, 1950 — Article 226
High Courts27 Jun 2018Disposed Of
Phoenix Overseas Ltd. & Anr. Vs Union Of India & Ors.
Calcutta High Court · (2018) 06 CAL CK 0043
Foreign Trade (Development and Regulation) Act, 1992 mdash; Section 5 1992 — Section 5
High Courts27 Jun 2018Allowed
Sankari Jana Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0042
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure 1973 — Section 164, 313, 437Indian Evidence Act, 1872 — Section 25, 26
High Courts27 Jun 2018Disposed Of
Nand Kishore Rai Vs Central Bureau Of Investigation
Calcutta High Court · (2018) 06 CAL CK 0041
Code Of Criminal Procedure 1973 — Section 398Prevention of Corruption Act, 1988 — Section 7, 12, 13(2), 13(1)(d), 13(1)(e)Indian Penal Code, 1860 — Section 120B
High Courts27 Jun 2018Disposed Of
Indian Chain Private Limited & Anr. Vs Deputy Commissioner, Central Audit Unit & Ors.
Calcutta High Court · (2018) 06 CAL CK 0040
Central Sales Tax Act, 1956 — Section 5, 5(3)
High Courts26 Jun 2018Disposed Of
Dr. Rohan Kumar & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0236
High Courts26 Jun 2018Allowed
Jakir Molla & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0235
National Highways Act, 1956 — Section 3G(1), 3H(2)
High Courts26 Jun 2018Allowed
Satyajug Employees Co-Operative Industrial Societies Limited Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0234
West Bengal Municipal Act, 1993 — Section 12, 13, 108, 207Constitution of India, 1950 — Article 226
High Courts26 Jun 2018
Raju Sekh Vs West Bengal State Electricity Distribution Company Limited & Ors.
Calcutta High Court · (2018) 06 CAL CK 0233
High Courts26 Jun 2018Disposed Of
Subhan Kumar Guin Vs General Manager, Eastern Railway & Ors.
Calcutta High Court · (2018) 06 CAL CK 0232
Constitution of India, 1950 — Article 226
High Courts26 Jun 2018Allowed
Milan Sk. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0231
Constitution of India, 1950 — Article 14
High Courts26 Jun 2018Dismissed
Soma Bhattacharyya Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0230
Constitution of India, 1950 — Article 19(1)(g), 21
High Courts26 Jun 2018Dismissed
Prabhat Kumar Dutta Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0229
Essential Commodities Act, 1955 — Section 3
High Courts26 Jun 2018Disposed Of
Abha Srivastava Vs Kmda & Ors.
Calcutta High Court · (2018) 06 CAL CK 0228
Constitution of India, 1950 — Article 12, 226
High Courts26 Jun 2018Disposed Of
Dr. Paban Mandal Vs West Bengal University Of Health Sciences & Ors.
Calcutta High Court · (2018) 06 CAL CK 0227
High Courts26 Jun 2018Dismissed
Amitava Sen Vs Anup Kumar Dey And Others
Calcutta High Court · (2018) 06 CAL CK 0226
West Bengal Premises Tenancy Act, 1997 — Section 7, 7(1), 7(2), 7(3)Code of Civil Procedure, 1908 — Section 151Limitation Act, 1963 — Section 5
High Courts26 Jun 2018Dismissed
Gobinda Hazra Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0225
Bengal General Clauses Act, 1899 — Section 3(23)West Bengal Municipal Act, 1993 — Section 13, 13(1), 13(2), 53, 53(1), 54, 54(2)(3), 56, 57, 67, 425Code of Civil Procedure, 1908 — Section 11