High Courts16 Jul 1886
Oo Noung and Another Vs Moung Htoon Oo and Others
Calcutta High Court · (1886) ILR (Cal) 322
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 3,240 of 3,389
High Courts10 Jul 1886
Fajaleh Ali Miah Vs Kamaruddin Bhuya
Calcutta High Court · (1886) ILR (Cal) 170
High Courts09 Jul 1886
Lala Kedar Nath Vs Nowbat Roy and Others
Calcutta High Court · (1886) ILR (Cal) 219
High Courts02 Jul 1886
Murari Chowdhry and Another Vs Srihary Mundul
Calcutta High Court · (1886) ILR (Cal) 257
High Courts25 Jun 1886
Hemant Kumari Devi Vs Surya Kant Acharya Bahadur Dhoronidbur Sen and Others Vs Wajidunnissa Khatoon
Calcutta High Court · (1889) ILR (Cal) 706
Land Registration Act, 1876 — Section 78
High Courts24 Jun 1886
Fazel Biswas and Others Vs Jamadar Sheik and Others
Calcutta High Court · (1886) ILR (Cal) 231
High Courts24 Jun 1886
Ram Runjun Chuckerbutty Vs Ram Narain Singh and Others
Calcutta High Court · (1886) ILR (Cal) 245
Sonthal Pergunnahs Settlement Regulation, 1872 — Section 24
High Courts23 Jun 1886
Anando Kishore Dass Bakshi Vs Anando Kishore Bose and Another
Calcutta High Court · (1887) ILR (Cal) 50
Limitation Act, 1963 — Section 7, 8
High Courts22 Jun 1886
Rakhal Chunder Bose and Others Vs Dwarka Nath Misser, Kally Dass Misser and Others
Calcutta High Court · (1886) ILR (Cal) 346
Transfer of Property Act, 1882 — Section 86
High Courts18 Jun 1886
Kadir Buksh Vs Wajibun and Others
Calcutta High Court · (1886) ILR (Cal) 292
Limitation Act, 1963 — Section 19
High Courts17 Jun 1886
Sungut Lal Vs Baijnath Roy and Another
Calcutta High Court · (1886) ILR (Cal) 164
Contract Act, 1872 — Section 60
High Courts16 Jun 1886
Mahomed Abid Ali Kumar Kadar Vs Ludden Sahiba through her Guardian Srimati Amir Bahu
Calcutta High Court · (1887) ILR (Cal) 276
High Courts10 Jun 1886
Girish Chunder Chowdhry Vs Abdul Selam Represented by Bishesher Sen, and Others
Calcutta High Court · (1887) ILR (Cal) 55
Majority Act, 1875 — Section 3
High Courts09 Jun 1886
Mahabir Pershad Singh and Another Vs Ram Narain Koer and Others and The Secretary of State for India in Council and Others
Calcutta High Court · (1886) ILR (Cal) 208
Public Demands Recovery Act, 1880 — Section 10
High Courts08 Jun 1886
Chunder Coomar Roy and Others Vs Gonesh Chunder Dass and Others
Calcutta High Court · (1886) ILR (Cal) 283
High Courts08 Jun 1886
Modun Mohun Dut and Another Vs Futtarunnissa and Others
Calcutta High Court · (1886) ILR (Cal) 297
Transfer of Property Act, 1882 — Section 135
High Courts02 Jun 1886
Mahomed Ebrahim and Others Vs Jogeshuri Chowdhrain
Calcutta High Court · (1887) ILR (Cal) 33
High Courts02 Jun 1886
Raghunath Pershad Vs Abdul Hye and Another
Calcutta High Court · (1887) ILR (Cal) 26
Limitation Act, 1877 — Article 179