COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 3,241 of 3,389
Chairman of the Naihati Municipality Vs Kishori Lal Goswami
Calcutta High Court · (1886) ILR (Cal) 171
Ahmed Mirza Saheb and Another Vs A. Thomas Executor to the estate of the late Mr. J.P. Wise and Others
Calcutta High Court · (1886) ILR (Cal) 162
Hazi Khosh Mohamed Sirkar Vs Sajibullah Sirkar
Calcutta High Court · (1886) ILR (Cal) 264
Corportion of the Town of Calcutta Vs Matoo Bewah and Others
Calcutta High Court · (1886) ILR (Cal) 108
Gopinath Paryah and Others Vs The Empress
Calcutta High Court · (1886) 05 CAL CK 0001
Bipin Behary Daw Vs Sreedam Chunder Dey
Calcutta High Court · (1886) ILR (Cal) 42
Jodoonath Mundul Vs Brojo Mohun Ghose and Raj Narain Ghose
Calcutta High Court · (1886) ILR (Cal) 174
Nilruttun Lal and Others Vs Torab Ali Khan and Others
Calcutta High Court · (1886) ILR (Cal) 155
Kristo Bhabiney Dossee Vs Ashutosh Bosu Mullick and Another
Calcutta High Court · (1886) ILR (Cal) 39
Bani Madhub Mitter Vs Matungini Dassi and Others Kali Shunkar Dass Vs Gopal Chunder Dutt
Calcutta High Court · (1886) ILR (Cal) 104
In Re: Nobedeep Chunder Shaw, an Insolvent
Calcutta High Court · (1886) ILR (Cal) 68
Naun Singh Vs Rash Behari Singh and Others
Calcutta High Court · (1886) ILR (Cal) 255
Goluck Chandra Pal and Others Vs Kali Charan De
Calcutta High Court · (1886) ILR (Cal) 175
Sadhusaran Singh and Another Vs Panchdeo Lal and Others
Calcutta High Court · (1887) ILR (Cal) 1
Mazhar Hossain and Others Vs Misri Lal and Others
Calcutta High Court · (1886) ILR (Cal) 262
Bhairab Chundra Chowdri Vs Alek Jan
Calcutta High Court · (1886) ILR (Cal) 268
Ashanullah Khan Bahadur Vs Trilochan Bagchi and Another
Calcutta High Court · (1886) ILR (Cal) 197