High Courts19 Aug 1886
Umer Ali Vs Safer Ali and Another
Calcutta High Court · (1886) ILR (Cal) 334
Criminal Procedure Code, 1898 (CrPC) — Section 191
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 3,239 of 3,389
High Courts17 Aug 1886
Abdul Wahab Vs Chandia
Calcutta High Court · (1886) ILR (Cal) 305
Criminal Procedure Code, 1898 (CrPC) — Section 349
High Courts14 Aug 1886
Fahamidannissa Begum and Others Vs The Secretary of State for India in Council and Another
Calcutta High Court · (1887) ILR (Cal) 67
High Courts14 Aug 1886
Brojo Nath Pal Chowdhry and Another Vs Surender Nath Pal Chowdhry and Others
Calcutta High Court · (1886) ILR (Cal) 352
Evidence Act, 1872 — Section 9
High Courts14 Aug 1886
Bhaba Pershad Khan by his Guardians, Ramsakhi Dabi Chowdhrain and Another Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1887) ILR (Cal) 159
High Courts11 Aug 1886
J.C. Macgregor, Receiver of the Estate of the Late Bejoy Keshub Roy Vs Tarini Churn Sircar
Calcutta High Court · (1887) ILR (Cal) 124
High Courts07 Aug 1886
Yacoob Vs Adamson
Calcutta High Court · (1886) ILR (Cal) 272
Criminal Procedure Code, 1898 (CrPC) — Section 370
High Courts06 Aug 1886
Hem Chunder Chowdhry Vs Bissessuri Debi Chowdhrain
Calcutta High Court · (1887) ILR (Cal) 133
High Courts03 Aug 1886
Kala Chand and Others Vs Gudadhur Biswas and Others
Calcutta High Court · (1886) ILR (Cal) 304
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts03 Aug 1886
Brojendro Kumar Roy Chowdhry Vs Rash Behari Roy Chowdhry and Others
Calcutta High Court · (1886) ILR (Cal) 300
High Courts03 Aug 1886
Durga Charan Das Vs Sashi Bhusan Guho and Others
Calcutta High Court · (1886) ILR (Cal) 275
Criminal Procedure Code, 1898 (CrPC) — Section 138
High Courts30 Jul 1886
Kala Chara Tea Co. Ld. Vs Sukul Singh and Others
Calcutta High Court · (1886) ILR (Cal) 280
High Courts30 Jul 1886
Sew Bux Bogla Vs Shib Chunder Sen and Another
Calcutta High Court · (1886) ILR (Cal) 225
High Courts29 Jul 1886
Hemangini Dassi Vs Kedar Nath Coondoo Chowdhry
Calcutta High Court · (1886) ILR (Cal) 336
High Courts26 Jul 1886
Hira Lal Chatterji Vs Gourmoni Debi
Calcutta High Court · (1886) ILR (Cal) 326
High Courts26 Jul 1886
Golam Rahman Vs Fatima Bibi
Calcutta High Court · (1886) ILR (Cal) 232
Burma Courts Act, 1875 — Section 49
High Courts23 Jul 1886
Bhawani Ojha and Another Vs Ram Logan Ojha and Another
Calcutta High Court · (1887) ILR (Cal) 9
Limitation Act, 1963 — Section 14
High Courts22 Jul 1886
Poonit Singh Vs Madho Bhot and Another
Calcutta High Court · (1886) ILR (Cal) 270
High Courts22 Jul 1886
Aga Mahomed Hamadani Vs Cohen and Others
Calcutta High Court · (1886) ILR (Cal) 221
Burma Courts Act, 1875 — Section 49Limitation Act, 1963 — Article 156