High Courts11 Dec 1886
Baijnath Singh Vs Shah Ali Hosain
Calcutta High Court · (1887) ILR (Cal) 248
Contract Act, 1872 — Section 74
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 3,238 of 3,389
High Courts07 Dec 1886
Moteeram Vs Belaseeram
Calcutta High Court · (1887) ILR (Cal) 174
Criminal Procedure Code, 1898 (CrPC) — Section 370
High Courts02 Dec 1886
Abdul Huq Mozoomdar and Another Vs Mohini Mohun Shaha and Another by their Mother and Guardian Surbojoya and Another
Calcutta High Court · (1887) ILR (Cal) 240
High Courts29 Nov 1886
Fonindro Deb Raikut Vs Rani Jugodishwari Dabi and Rajessur Dass
Calcutta High Court · (1887) ILR (Cal) 234
High Courts27 Nov 1886
Raja Babu Vs Muddun Mohun Lall
Calcutta High Court · (1887) ILR (Cal) 169
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts26 Nov 1886
Kedarnath Bhattacharji Vs Gorie Mahomed
Calcutta High Court · (1887) ILR (Cal) 64
High Courts26 Nov 1886
Krishna Mohun Ghatuck Vs Rudra Perkash Misser and Another
Calcutta High Court · (1887) ILR (Cal) 241
Specific Relief Act, 1877 — Section 23
High Courts24 Nov 1886
Jogendra Nath Mukerji Vs Jugobundhu Mukerji and Another by their Mother and Guardian, Nistarini Dabi and Others
Calcutta High Court · (1887) ILR (Cal) 122
High Courts23 Nov 1886
In Re: Luchminarain
Calcutta High Court · (1887) ILR (Cal) 128
Criminal Procedure Code, 1898 (CrPC) — Section 234
High Courts19 Nov 1886
Bippro Churn Rukhit Vs Joy Chunder Rukhit
Calcutta High Court · (1887) ILR (Cal) 236
High Courts08 Sept 1886
Issur Lochun Roy Vs Gokool Nath Guha and Another and Sham Das Roy
Calcutta High Court · (1887) ILR (Cal) 222
Succession Act, 1925 — Section 82
High Courts08 Sept 1886
Doya Nahain Tewary Vs The Secretary of State for India in Council
Calcutta High Court · (1887) ILR (Cal) 256
Letters Patent Act, 1865 — Section 12Limitation Act, 1963 — Section 19
High Courts08 Sept 1886
Munglai Mundul and Others Vs Khodabuksh Mundul and Others
Calcutta High Court · (1887) ILR (Cal) 60
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts07 Sept 1886
Abdul Hamid Vs The Empress
Calcutta High Court · (1886) ILR (Cal) 349
Penal Code, 1860 (IPC) — Section 24, 25, 464
High Courts07 Sept 1886
Baidya Nath Singh Vs Muspratt and Others
Calcutta High Court · (1887) ILR (Cal) 141
Criminal Procedure Code, 1898 (CrPC) — Section 200, 203, 437
High Courts04 Sept 1886
In Re: F.W. Gibbons
Calcutta High Court · (1887) ILR (Cal) 42
Criminal Procedure Code, 1898 (CrPC) — Section 306, 369
High Courts02 Sept 1886
In Re: Indian Companies Act, 1882; In Re: T.F. Brown and Company, Limited
Calcutta High Court · (1887) ILR (Cal) 219
High Courts02 Sept 1886
Krishna Kinkur Roy and Another Vs Rai Mohun Roy and Another
Calcutta High Court · (1887) ILR (Cal) 37
Probate and Administration Act, 1881 — Section 154Succession Act, 1925 — Section 187, 332
High Courts31 Aug 1886
Tarita Moyi Dabia and Others and Nachan Mandal and Others Vs Dwarkanath Misser
Calcutta High Court · (1887) ILR (Cal) 120
High Courts26 Aug 1886
Lalit Mohun Roy Vs Binodai Dabee, Moharani of Burdwan, by her next Fbiends, Lalla Bunibehari and Another
Calcutta High Court · (1887) ILR (Cal) 14