High Courts02 Mar 1887
Cumar Ganoda Kant Roy Bahadur and Others Vs Subodini Debi
Calcutta High Court · (1887) ILR (Cal) 400
Civil Procedure Code, 1908 (CPC) — Section 27, 32
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 3,237 of 3,389
High Courts25 Feb 1887
J. Mylne and Others Vs Lala Parbhu Lal and Another
Calcutta High Court · (1887) ILR (Cal) 401
Evidence Act, 1872 — Section 115
High Courts24 Feb 1887
Supramanyan Setty Vs Hurry Froo Mug.
Calcutta High Court · (1887) ILR (Cal) 374
High Courts21 Feb 1887
Durga Dasi and Others Vs Sudhendu Mohun Roy and Others
Calcutta High Court · (1887) ILR (Cal) 435
Civil Procedure Code, 1908 (CPC) — Section 31, 53
High Courts19 Feb 1887
In Re: Golam Ahmed Kazi
Calcutta High Court · (1887) ILR (Cal) 314
Penal Code, 1860 (IPC) — Section 182
High Courts15 Feb 1887
E. Taylor and Another Vs The Collector of Purnea
Calcutta High Court · (1887) ILR (Cal) 424
High Courts15 Feb 1887
Ram Chand Dutt and Others Vs Watson and Co. and Another
Calcutta High Court · (1888) ILR (Cal) 214
High Courts10 Feb 1887
Dwarka Mohun Das Vs Luckhimoni Dasi
Calcutta High Court · (1887) ILR (Cal) 384
High Courts10 Feb 1887
Hossain Bux Vs Mutookdharee Lall and Others
Calcutta High Court · (1887) ILR (Cal) 312
Bengal Tenancy Act, 1885 — Section 143
High Courts03 Feb 1887
Chandra Prodhan Vs Gopi Mohun Shaha
Calcutta High Court · (1887) ILR (Cal) 386
High Courts02 Feb 1887
Rahim Bux Vs Nundo Lal Gossami and Another and Sital Chunder Mukerji and Others
Calcutta High Court · (1887) ILR (Cal) 321
Bengal Tenancy Act, 1885 — Section 174
High Courts24 Jan 1887
C.T. Davis and Others Vs Drobomoyi Gupta and Others
Calcutta High Court · (1887) ILR (Cal) 323
High Courts19 Jan 1887
Koilash Chunder Roy and Another Vs Jodu Nath Roy and Others
Calcutta High Court · (1887) ILR (Cal) 380
Bengal Tenancy Act, 1885 — Section 232
High Courts17 Jan 1887
Mokshoda Debi Vs Prem Chand Nuskur and Another
Calcutta High Court · (1887) ILR (Cal) 201
Bengal Tenancy Act, 1885 — Section 188
High Courts07 Jan 1887
Anund Chunder Sen Mozumdar Vs Doya Chand Shaha
Calcutta High Court · (1887) ILR (Cal) 382
High Courts22 Dec 1886
Fanindro Deb Raikut Vs Rani Jugudishwari Dabi
Calcutta High Court · (1887) ILR (Cal) 316
Bengal Civil Courts Act, 1871 — Section 10
High Courts20 Dec 1886
Neaz Vs Monsor and Another
Calcutta High Court · (1887) ILR (Cal) 175
Cattle Trespass Act, 1871 — Section 22
High Courts20 Dec 1886
Kristo Nath Koondoo and Others Vs T.F. Brown and Others
Calcutta High Court · (1887) ILR (Cal) 176
High Courts11 Dec 1886
Bachu Mullah and Others Vs Sia Ram Singh and Others
Calcutta High Court · (1887) ILR (Cal) 358
Criminal Procedure Code, 1898 (CrPC) — Section 537