High Courts20 Apr 1886
The Shamnugger Jute Factory Co., Ld. and Another Vs Ram Narain Chatterjee and Others
Calcutta High Court · (1887) ILR (Cal) 189
Specific Relief Act, 1877 — Section 54, 55
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 3,242 of 3,389
High Courts20 Apr 1886
Arjan Bibi Vs Asgar Ali Chowdhuri
Calcutta High Court · (1886) ILR (Cal) 200
Contract Act, 1872 — Section 74
High Courts19 Apr 1886
Gowri Prosad Kundu and Others Vs Ram Ratan Sircar and Others
Calcutta High Court · (1886) ILR (Cal) 159
Limitation Act, 1963 — Article 13
High Courts19 Apr 1886
Loke Nath Surma and Others Vs Keshab Ram Doss and Others
Calcutta High Court · (1886) ILR (Cal) 147
Specific Relief Act, 1877 — Section 42
High Courts16 Apr 1886
Kalachand Sircar and Others Vs Queen-Empress
Calcutta High Court · (1886) ILR (Cal) 53
High Courts15 Apr 1886
Bandikaratan Tewari Chowdhry Vs Ram Kishore Gangopadhry
Calcutta High Court · (1886) ILR (Cal) 203
High Courts15 Apr 1886
Kashisauri Debi Vs Grish Chandra and Brojo Sundari Debi
Calcutta High Court · (1886) ILR (Cal) 145
Transfer of Property Act, 1882 — Section 135
High Courts14 Apr 1886
Dharma Das Ghose Vs Nusseruddin
Calcutta High Court · (1885) ILR (Cal) 660
Penal Code, 1860 (IPC) — Section 425
High Courts14 Apr 1886
Bhobo Pershad Khan Chowdhuri by his mother Ram Sukhi Dabia and Another Vs Sharat Sundari Dabia
Calcutta High Court · (1886) ILR (Cal) 101
High Courts14 Apr 1886
Visranjee Visenjee and Others Vs Moorajee Poonja
Calcutta High Court · (1885) ILR (Cal) 658
High Courts13 Apr 1886
Abirunnissa Khatoon Vs Komurunnissa Khatoon and Others
Calcutta High Court · (1886) ILR (Cal) 100
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts08 Apr 1886
Prannath Shaha and Another Vs Madhu Kulu and Others
Calcutta High Court · (1886) ILR (Cal) 96
High Courts03 Apr 1886
Wallis and Others Vs Taylor
Calcutta High Court · (1886) ILR (Cal) 37
Army Act, 1950 — Section 151Presidency Small Cause Courts Act, 1882 — Section 18
High Courts03 Apr 1886
In Re: The Kondoli Tea Co. Ld.
Calcutta High Court · (1886) ILR (Cal) 43
Stamp Act, 1899 — Article 21
High Courts01 Apr 1886
Hukum Chand Aswal Vs Gyanendra Chunder Lahiri (minior) by his guardian Abhai Chunder Bagchi
Calcutta High Court · (1886) 04 CAL CK 0010
High Courts01 Apr 1886
Secretary of State for India in Council Vs Judah
Calcutta High Court · (1885) ILR (Cal) 652
High Courts30 Mar 1886
Gopalchandra Mukerji and Another Vs Jadulal Mullick
Calcutta High Court · (1886) 03 CAL CK 0018
High Courts30 Mar 1886
Beni Ram Bhutt and Others Vs Ram Lal Dhukri and Others
Calcutta High Court · (1886) ILR (Cal) 189
Civil Procedure Code, 1908 (CPC) — Section 2