High Courts05 Mar 1890
A.C. Boyd Vs A. Kreig
Calcutta High Court · (1890) ILR (Cal) 548
Registration Act, 1877 — Section 17(d)
COURT ARCHIVE
Calcutta High Court judgments
67,799 judgments · page 3,220 of 3,390
High Courts13 Feb 1890
Asgar Ali Vs Troilokya Nath Ghose
Calcutta High Court · (1890) ILR (Cal) 632
Civil Procedure Code, 1882 — Section 230, 235, 237, 245
High Courts12 Feb 1890
Beni Madhub Roy Vs Jaod Ali Sircar and Another
Calcutta High Court · (1890) ILR (Cal) 390
Bengal Tenancy Act, 1885 — Section 170
High Courts12 Feb 1890
Manofi Pattuk Vs Narain Mahton
Calcutta High Court · (1890) ILR (Cal) 489
Bengal Tenancy Act, 1885 — Section 153
High Courts07 Feb 1890
Rujjub Ali Chopedar Vs Chundi Churn Bhadra and Others
Calcutta High Court · (1890) ILR (Cal) 544
High Courts07 Feb 1890
Asirun Bibi Vs Sliarip Mondul and Others
Calcutta High Court · (1890) ILR (Cal) 488
High Courts06 Feb 1890
Tincowrie Dawn Vs Debendro Nath Mookerjee
Calcutta High Court · (1890) ILR (Cal) 491
Limitation Act, 1963 — Article 179, 180
High Courts05 Feb 1890
Iswari Pershad Narain Sahi, Lunatic represented by his mother, guardian and next friend Bhupeswar Koer Vs Crowdy and Others
Calcutta High Court · (1890) ILR (Cal) 470
Bengal Tenancy Act, 1885 — Section 5
High Courts05 Feb 1890
Makhan Lall Datta Vs Goribullah Sardar
Calcutta High Court · (1890) ILR (Cal) 542
High Courts04 Feb 1890
Mohceb Ali alias Dummur and Another Vs Ameer Rai and Others
Calcutta High Court · (1890) ILR (Cal) 539
Bengal Tenancy Act, 1885 — Section 158, 188
High Courts03 Feb 1890
Nilmoni Chuckerbutti and Others Vs Bykant Nath Bera
Calcutta High Court · (1890) ILR (Cal) 467
High Courts31 Jan 1890
Hurri Churn Mozoomdar Vs Ahsanulla Khan Bahadoor
Calcutta High Court · (1890) ILR (Cal) 474
High Courts31 Jan 1890
Lutf Ali Khan Vs Asgur Reza and Another
Calcutta High Court · (1890) ILR (Cal) 455
High Courts28 Jan 1890
The Queen-Empress Vs Bibhuti Bhusan Bit
Calcutta High Court · (1890) ILR (Cal) 485
Penal Code, 1860 (IPC) — Section 326
High Courts17 Jan 1890
Okhoy Coomar Bonnerjee Vs Koylosh Chundor Ghosai and Others
Calcutta High Court · (1890) ILR (Cal) 388
Presidency Small Cause Courts Act, 1882 — Section 18
High Courts15 Jan 1890
Gubboy Vs Avetoom
Calcutta High Court · (1890) ILR (Cal) 450
Contract Act, 1872 — Section 230
High Courts08 Jan 1890
Bhubun Mohun Biswas Vs Beni Madhub Chuckerbutty
Calcutta High Court · (1890) ILR (Cal) 393
Bengal Tenancy Act, 1885 — Section 116, 180
High Courts06 Jan 1890
Prem Sook and Another Vs Dhurum Chand and Another
Calcutta High Court · (1890) ILR (Cal) 321