High CourtsFull Bench(1890) 02 CAL CK 0002

Asirun Bibi vs Sliarip Mondul and Others

Calcutta High Court · Decided on 7 February 1890 · Citation: (1890) ILR (Cal) 488

HON’BLE JUDGES
Comer Petheram, C.J · Prinsep, J · Pigot, J · O''Kinealy, J · Ghose, J

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Judgment

1 paragraphs · 41 words

Prinsep, J.—Upon reconsideration of this matter, I think that the view taken by the Division Bench which referred this case is correct. The plaintiff will therefore be entitled to a decree, the decree of the first Court being restored with costs.

Asirun Bibi Vs Sliarip Mondul and Others · CourtKutchehry