High Courts15 Apr 1890
Romesh Chunder Sannyal Vs Hiru Mondal and Another
Calcutta High Court · (1890) ILR (Cal) 852
Criminal Procedure Code, 1898 (CrPC) — Section 253Penal Code, 1860 (IPC) — Section 295, 378, 403, 425
COURT ARCHIVE
Calcutta High Court judgments
67,799 judgments · page 3,219 of 3,390
High Courts14 Apr 1890
Makhan Lal Adya Vs Boidya Nath Adya and Others
Calcutta High Court · (1890) ILR (Cal) 681
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21Court Fees Act, 1870 — Section 7(4)Suits Valuation Act, 1887 — Section 11, 7, 8
High Courts02 Apr 1890
Gokhul Sahu and Others Vs Jodu Nundun Roy and Another Gobind Sahu and Others Vs Luchmi Narain Roy and Others
Calcutta High Court · (1890) ILR (Cal) 721
Bengal Tenancy Act, 1885 — Section 106
High Courts02 Apr 1890
Ram Chandra Ghose Vs The Bally Municipality
Calcutta High Court · (1890) ILR (Cal) 684
Bengal Municipal Act, 1884 — Section 217(5)
High Courts01 Apr 1890
Rajonimoni Dasi for self and as mother and next friend of Jagohundo Dhur and Others Vs Roma Nath alias Ramanund Dhur Poddar
Calcutta High Court · (1890) ILR (Cal) 675
High Courts01 Apr 1890
Gopal Mondul and Others Vs Mohendro Narain Chaturaj and Others
Calcutta High Court · (1890) ILR (Cal) 769
Civil Procedure Code, 1908 (CPC) — Section 2Limitation Act, 1963 — Article 166, 18
High Courts30 Mar 1890
In Re: Act I of 1879; In Re: Reference from the Board of Revenue under Section 46 of the Indian Stamp Act
Calcutta High Court · (1892) ILR (Cal) 499
Stamp Act, 1899 — Section 15(3), 25
High Courts28 Mar 1890
Brojendra Coomar Roy Chowdhry and Others Vs Debendra Coomar Roy Chowdhry and Another and Prosunnomoyi Dasi
Calcutta High Court · (1890) ILR (Cal) 887
High Courts25 Mar 1890
Maizuddin Biswas and Another Vs Krishna Prosad Nag and Others
Calcutta High Court · (1890) ILR (Cal) 708
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts24 Mar 1890
Zohiruddin Sheik Vs Hamidunnessa Bibi
Calcutta High Court · (1890) ILR (Cal) 670
High Courts18 Mar 1890
Mojey and Others and Sabya Nashyo and Others Vs The Queen Empress
Calcutta High Court · (1890) ILR (Cal) 606
Penal Code, 1860 (IPC) — Section 415, 419
High Courts17 Mar 1890
Ram Chunder Vs Suddasook Kootary
Calcutta High Court · (1890) ILR (Cal) 620
Succession Act, 1925 — Section 256
High Courts17 Mar 1890
Queen-Empress Vs Bissessur Sahu and Another
Calcutta High Court · (1890) ILR (Cal) 562
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts17 Mar 1890
Omerto Nauth Mitter Vs Poreshnath Mookerjee and Others
Calcutta High Court · (1890) ILR (Cal) 614
High Courts13 Mar 1890
Degumburi Debi Vs Aushootosh Banerjee and Others
Calcutta High Court · (1890) ILR (Cal) 610
High Courts13 Mar 1890
Lall Behary Dutt Vs Thacomoney Dassee Kanaye Lall Khan Vs Anund Lall Dass
Calcutta High Court · (1896) ILR (Cal) 899
High Courts13 Mar 1890
Hari Das Bundopadhya Vs Khetter Chunder Ghose and Others
Calcutta High Court · (1890) ILR (Cal) 557
High Courts10 Mar 1890
The Queen-Empress Vs O''Hara
Calcutta High Court · (1890) ILR (Cal) 643
Civil Procedure Code, 1882 — Section 337, 364Evidence Act, 1872 — Section 114, 133
High Courts07 Mar 1890
Mohini Mohan Das Vs Satis Chandra Roy and Others
Calcutta High Court · (1890) ILR (Cal) 705
Civil Procedure Code, 1908 (CPC) — Section 50