High Courts15 Aug 1890
Kishen Pershad Panday Vs Tiluckdhari Lall and Others
Calcutta High Court · (1891) ILR (Cal) 182
COURT ARCHIVE
Calcutta High Court judgments
67,799 judgments · page 3,217 of 3,390
High Courts14 Aug 1890
Bhagabati Barmanya Vs E. Maseyk and Others by their Receiver C.V. Argles
Calcutta High Court · (1891) ILR (Cal) 121
Bengal Tenancy Act, 1885 — Section 116, 22(3)
High Courts11 Aug 1890
Budh Singh Dudhuria Vs A.B. Miller Official Assignee and Assignee of the Estate of Shibodas Mohuri
Calcutta High Court · (1891) ILR (Cal) 43
High Courts08 Aug 1890
Queen-Empress Vs Maniruddin Mundul
Calcutta High Court · (1891) ILR (Cal) 75
Criminal Procedure Code, 1898 (CrPC) — Section 436, 437
High Courts08 Aug 1890
Macmillan and Another Vs Suresh Chunder Deb
Calcutta High Court · (1890) ILR (Cal) 951
High Courts05 Aug 1890
Hurry Behari Bhagat and Others Vs Pargun Ahir
Calcutta High Court · (1892) ILR (Cal) 656
Bengal Tenancy Act, 1885 — Section 51
High Courts05 Aug 1890
Akhowri Balgobind Sahoy and Others Vs Pergash Lal
Calcutta High Court · (1892) ILR (Cal) 735
High Courts30 Jul 1890
Ram Narain Nursing Doss Vs Ram Chunder Jankee Loll
Calcutta High Court · (1891) ILR (Cal) 86
Contract Act, 1872 — Section 45Succession Certificate Act, 1889 — Section 4, 45
High Courts30 Jul 1890
In Re: In the matter of Queen-Empress
Calcutta High Court · (1891) ILR (Cal) 39
High Courts30 Jul 1890
Adinath Dey represented by his Guardian Mohesh Chunder Das and Another Vs Mondakini Dasi
Calcutta High Court · (1891) ILR (Cal) 69
High Courts26 Jul 1890
Queen-Empress Vs Hurree Mohun Mythee
Calcutta High Court · (1891) ILR (Cal) 49
Penal Code, 1860 (IPC) — Section 338
High Courts23 Jul 1890
Queen-Empress Vs Solomon
Calcutta High Court · (1890) ILR (Cal) 931
Criminal Procedure Code, 1898 (CrPC) — Section 292
High Courts11 Jul 1890
Nistariny Dabya, miner, by her Guardian Sarasaty Dabya Vs Brahmomoyi Dabya
Calcutta High Court · (1891) ILR (Cal) 45
Probate and Administration Act, 1881 — Section 50, 69
High Courts10 Jul 1890
Nundo Lall Kar Mahapatra Vs Siva Pershad Maity and Others
Calcutta High Court · (1891) ILR (Cal) 139
Transfer of Property Act, 1882 — Section 88, 89
High Courts02 Jul 1890
In Re: The Indian Companies Act 1882; In Re: The Ganges Steam Tug Company Limited; In Re: Ex-parte The Delhi and London Bank Limited
Calcutta High Court · (1891) ILR (Cal) 31
Companies Act, 1956 — Section 144, 177(g)
High Courts02 Jul 1890
W.H. Kraal and Others Vs H. J. Whymper
Calcutta High Court · (1890) ILR (Cal) 786
Companies Act, 1882 — Section 4
High Courts02 Jul 1890
Tilak Chandra Dass Vs Fatik Chandra Dass and Others
Calcutta High Court · (1898) ILR (Cal) 803
Specific Relief Act, 1877 — Section 9
High Courts01 Jul 1890
Sutherland Vs Cohen
Calcutta High Court · (1890) ILR (Cal) 920
Evidence Act, 1872 — Section 92
High Courts27 Jun 1890
Ram Kumar Dey and Another Vs Ramdhan Bhadra and Another
Calcutta High Court · (1890) ILR (Cal) 927
Bengal Tenancy Act, 1885 — Article 3, 184
High Courts27 Jun 1890
Huri Dayol Singh Sarmana and Others Vs Grish Chunder Mukerjee and Others
Calcutta High Court · (1890) ILR (Cal) 912