High Courts05 Feb 1891
Saraswati Debya and Another Vs Mahamed Arif
Calcutta High Court · (1891) ILR (Cal) 259
Transfer of Property Act, 1882 — Section 7
COURT ARCHIVE
Calcutta High Court judgments
67,799 judgments · page 3,216 of 3,390
High Courts04 Feb 1891
Gobardhan Dass Vs Jasadamoni Dassi and Another
Calcutta High Court · (1891) ILR (Cal) 252
Converts Marriage Dissolution Act, 1866 — Section 10, 8, 9Divorce Act, 1869 — Section 17
High Courts04 Feb 1891
Radha Pershad Singh and Others Vs Ugrah Lall
Calcutta High Court · (1891) ILR (Cal) 255
Bengal Tenancy Act, 1885 — Section 174
High Courts02 Feb 1891
Petu Ghorai Vs Ram Khelawan Lal Bhukut
Calcutta High Court · (1891) ILR (Cal) 667
Bengal Tenancy Act, 1885 — Section 106, 108(3)
High Courts27 Jan 1891
Hafez Mahomed Ali Khan and Another Vs Damodar Paramanick
Calcutta High Court · (1891) ILR (Cal) 242
High Courts26 Jan 1891
In Re: Sheoraj Nandan Singh
Calcutta High Court · (1891) ILR (Cal) 290
Transfer of Property Act, 1882 — Section 53
High Courts05 Jan 1891
In Re: J. Wilson
Calcutta High Court · (1891) ILR (Cal) 247
Criminal Procedure Code, 1898 (CrPC) — Section 526
High Courts05 Jan 1891
Brojolall Sen Vs Mohendro Nath Sen and Others
Calcutta High Court · (1891) ILR (Cal) 199
High Courts02 Jan 1891
Fazal Ali and Another Vs Secretary of State for India in Council
Calcutta High Court · (1891) ILR (Cal) 234
Limitation Act, 1963 — Section 10
High Courts15 Dec 1890
Shooshee Bhusan Rudro and Another Vs Gobind Chunder Roy and Others
Calcutta High Court · (1891) ILR (Cal) 231
High Courts14 Oct 1890
Hiraman De Vs Ram Kumar Ain
Calcutta High Court · (1891) ILR (Cal) 186
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts16 Sept 1890
Ram Churn Sing and Others Vs Dhaturi Sing and Others
Calcutta High Court · (1891) ILR (Cal) 146
Sonthal Pergunnahs Settlement Regulation, 1872 — Section 25
High Courts16 Sept 1890
Dungaram Marwary Vs Rajkishore Deo and Another
Calcutta High Court · (1891) ILR (Cal) 133
High Courts16 Sept 1890
Mahomed Mujaffar Hossein and Another Vs Kishory Mohun Roy and Others
Calcutta High Court · (1891) ILR (Cal) 188
Evidence Act, 1872 — Section 159
High Courts15 Sept 1890
Dwarka Nath Gupto Vs The Corporation of Calcutta
Calcutta High Court · (1891) ILR (Cal) 91
High Courts15 Sept 1890
Dhanmull Vs Ram Chunder Ghose
Calcutta High Court · (1897) ILR (Cal) 265
Evidence Act, 1872 — Section 32(5)
High Courts12 Sept 1890
Ram Jewan Kairi Mahton and Others Vs Dhora Kairi
Calcutta High Court · (1893) ILR (Cal) 101
Bengal Tenancy Act, 1885 — Section 49(b)
High Courts10 Sept 1890
Saraswati Dasi Vs Monindra Nath Mookerji
Calcutta High Court · (1891) ILR (Cal) 125
High Courts01 Sept 1890
Natabar Parue and Others Vs Kubir Parue and Others
Calcutta High Court · (1891) ILR (Cal) 80
Specific Relief Act, 1877 — Section 9
High Courts28 Aug 1890
Kachali Hari Vs Queen-Empress
Calcutta High Court · (1891) ILR (Cal) 129
Criminal Procedure Code, 1898 (CrPC) — Section 509Evidence Act, 1872 — Section 114, 80Penal Code, 1860 (IPC) — Section 363