High Courts21 Jun 1890
Gouri Prosad Surma Bardeuri and Others Vs Kali Kanta Surma and Others
Calcutta High Court · (1890) ILR (Cal) 907
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Calcutta High Court judgments
67,799 judgments · page 3,218 of 3,390
High Courts18 Jun 1890
Prem Chand Dey Vs Mokhoda Debi
Calcutta High Court · (1890) ILR (Cal) 700
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts18 Jun 1890
Punchanun Bundopadhya by his mother and guardian Kamini Debi Vs Rabia Bibi and Others
Calcutta High Court · (1890) ILR (Cal) 711
Civil Procedure Code, 1882 — Section 234, 244, 278, 283
High Courts12 Jun 1890
Birjmohun Lal and Others Vs Rudra Perkash Misser
Calcutta High Court · (1890) ILR (Cal) 944
Limitation Act, 1963 — Section 20Majority Act, 1875 — Section 3
High Courts12 Jun 1890
Kanhaya Lall Bhaia Gyawal Vs Poona Lall
Calcutta High Court · (1892) ILR (Cal) 730
High Courts06 Jun 1890
Mon Mohun Sirkar and Others Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1890) ILR (Cal) 969
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts02 Jun 1890
Raghoobuns Sahoy Vs Kokil Singh alias Gopal Singh and Another
Calcutta High Court · (1890) ILR (Cal) 272
Bengal Tenancy Act, 1885 — Section 69, 70Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts02 Jun 1890
Radha Prosad Singh Vs Bal Kowar Koeri
Calcutta High Court · (1890) ILR (Cal) 727
Bengal Tenancy Act, 1885 — Section 3(5)
High Courts28 May 1890
Satis Chunder Mukhopadhya through his guardian, Patu Mondul Vs Mohendro Lal Pathuk
Calcutta High Court · (1890) ILR (Cal) 849
Evidence Act, 1872 — Section 32(6), 35
High Courts27 May 1890
Ali Kader Syud Hossain Ali Vs Gobind Dass
Calcutta High Court · (1890) ILR (Cal) 840
High Courts26 May 1890
Rubiun-Nessa Vs Gooljan Bibee and Others
Calcutta High Court · (1890) ILR (Cal) 829
Bengal Tenancy Act, 1885 — Section 149
High Courts26 May 1890
Nursing Chunder Dawn Vs Nuffer Chunder Dutt and Another
Calcutta High Court · (1890) ILR (Cal) 832
High Courts19 May 1890
Tarini Churn Sinha and Another Vs Watson and Co.
Calcutta High Court · (1890) ILR (Cal) 963
High Courts14 May 1890
Koylashpoti Narain Singh Vs Salimatul-Fatima alias Bibi Hossaini
Calcutta High Court · (1890) ILR (Cal) 904
High Courts08 May 1890
Radha Shyam Sircar Vs Joy Ram Senapati and Others
Calcutta High Court · (1890) ILR (Cal) 896
High Courts30 Apr 1890
Nil Madhab Sikdar and Others Vs Narattam Sikdar and Others
Calcutta High Court · (1890) ILR (Cal) 826
Transfer of Property Act, 1882 — Section 10, 111(g)
High Courts29 Apr 1890
Madhub Nath Surma Vs Myarani Medhi
Calcutta High Court · (1890) 04 CAL CK 0010
High Courts22 Apr 1890
Jai Narayan Rai Vs The Queen-Empress
Calcutta High Court · (1890) ILR (Cal) 862
Criminal Procedure Code, 1882 — Section 533Criminal Procedure Code, 1898 (CrPC) — Section 164, 364Evidence Act, 1872 — Section 91
High Courts18 Apr 1890
Umesh Narain Chowdhry and Others Vs Gopal Chunder Das
Calcutta High Court · (1890) ILR (Cal) 695
Bengal Tenancy Act, 1885 — Section 188