High CourtsDivision Bench(1890) 01 CAL CK 0005

Kabuli vs Bhuli

Calcutta High Court · Decided on 17 January 1890 · Citation: (1890) ILR (Cal) 289

HON’BLE JUDGES
W. Comer Petheram, C.J · Pigot, J

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W. Comer Petheram, C.J. and Pigot, J.—After the case of Hurrosoondery Dosee v. Kallypoddo Dutt 14 B.L.R. App. 11 had been brought to their notice, dismissed the appeal with costs.