High Courts01 Aug 1878
In Re: In the Matter of the Petition of Oodoychurn Mitter
Calcutta High Court · (1879) ILR (Cal) 411
COURT ARCHIVE
Calcutta High Court judgments
64,008 judgments · page 3,129 of 3,201
High Courts28 Jul 1878
Peary Mohun Mookerjee Vs Rash Behary Bundopadhya
Calcutta High Court · (1879) ILR (Cal) 346
High Courts26 Jul 1878
Raj Bullubh Sen and Others Vs Oomesh Chunder Rooz
Calcutta High Court · (1880) ILR (Cal) 44
High Courts25 Jul 1878
Kumood Narain Bhoop Vs Purna Chunder Roy
Calcutta High Court · (1879) ILR (Cal) 547
High Courts25 Jul 1878
Pandah Gazi Vs Jennuddi and Others
Calcutta High Court · (1878) 07 CAL CK 0001
High Courts24 Jul 1878
Bejoy Chunder Banerjee Vs Kally Prosonno Mookerjee
Calcutta High Court · (1879) ILR (Cal) 327
High Courts24 Jul 1878
Biddomoye Dabee Dabee Vs Sittaram Biddomoye Dabee Dabee Vs Soobul Das Mullick
Calcutta High Court · (1879) ILR (Cal) 497a
Contract Act, 1872 — Section 178
High Courts22 Jul 1878
Schiller and Others Vs Sooltan Chand and Others
Calcutta High Court · (1879) ILR (Cal) 252
Contract Act, 1872 — Section 39, 51
High Courts22 Jul 1878
Luchmessur Singh Vs Leelanund Singh
Calcutta High Court · (1879) ILR (Cal) 599
High Courts20 Jul 1878
Kaliprosonno Ghose and Another Vs Kamini Soonduri Chowdhrain
Calcutta High Court · (1879) ILR (Cal) 475
High Courts19 Jul 1878
In Re: the Matter of The Empress
Calcutta High Court · (1879) ILR (Cal) 10
Penal Code, 1860 (IPC) — Section 109, 494
High Courts18 Jul 1878
Bireshur Mozoomdar Vs Krishna Kishore Shaha
Calcutta High Court · (1879) ILR (Cal) 595
High Courts15 Jul 1878
Laidley and Others Vs Gunness Chunder Sahoo
Calcutta High Court · (1879) ILR (Cal) 438
High Courts11 Jul 1878
Golabolee Vs Kootesboollah Sircar and Others
Calcutta High Court · (1879) ILR (Cal) 527
Bengal Tenancy Act, 1885 — Section 27
High Courts11 Jul 1878
Fuckoruddeen Mahomed Ahsan Vs Mohima Chunder Chowdhry and Others
Calcutta High Court · (1879) ILR (Cal) 529
High Courts10 Jul 1878
The Empress Vs Ashootosh Chuckerbutty and Others
Calcutta High Court · (1879) ILR (Cal) 483
Evidence Act, 1872 — Section 30
High Courts09 Jul 1878
Mahomed Elahee Buksh and Others Vs Brojokishore Sen and Others
Calcutta High Court · (1878) 07 CAL CK 0024
High Courts09 Jul 1878
Brojokishore Sen and Others Vs Mahomed Elahee Buksh and Others
Calcutta High Court · (1879) ILR (Cal) 497
High Courts09 Jul 1878
Maseyk Vs Fergusson and Others
Calcutta High Court · (1879) ILR (Cal) 304
Succession Act, 1865 — Section 98
High Courts07 Jul 1878
Jadu Dass Vs Sutherland and Another
Calcutta High Court · (1879) ILR (Cal) 557