COURT ARCHIVE
Calcutta High Court judgments
64,008 judgments · page 3,131 of 3,201
High Courts17 Jun 1878
In Re: In the Goods of Hurry Doss Bonnerjee and Sreemutty Gungamoney Dabee
Calcutta High Court · (1879) ILR (Cal) 87
High Courts17 Jun 1878
Mattongeney Dossee Vs Ramnarain Sadkhan
Calcutta High Court · (1879) ILR (Cal) 83
Registration Act, 1877 — Section 17, 49
High Courts15 Jun 1878
Mohesh Chunder Banerjee and Others Vs Ram Pursono Chowdry and Others
Calcutta High Court · (1879) ILR (Cal) 539
High Courts14 Jun 1878
Abdool Bari Vs Ramdass Coondoo and Others
Calcutta High Court · (1879) ILR (Cal) 607
High Courts14 Jun 1878Dismissed
Gour Monee Debea Vs Krishna Chunder Sannyal
Calcutta High Court · (1878) 06 CAL CK 0002
High Courts13 Jun 1878
In Re: In the matter of the petition of Shibo Prosad Pandah
Calcutta High Court · (1879) ILR (Cal) 124
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 499
High Courts12 Jun 1878
Narain Chunder Vs Tayler and Others
Calcutta High Court · (1879) ILR (Cal) 103
High Courts06 Jun 1878
Nilmonee Singh Deo Vs Rambundhoo Roy and Others
Calcutta High Court · (1879) ILR (Cal) 757
Land Acquisition Act, 1870 — Section 39
High Courts06 Jun 1878
The Empress Vs Abdool Karim and Golam Mahomed
Calcutta High Court · (1879) ILR (Cal) 18
Criminal Procedure Code, 1898 (CrPC) — Section 274
High Courts05 Jun 1878
The Empress Vs The Municipal Corporation of the town of Calcutta
Calcutta High Court · (1878) ILR (Cal) 758
Penal Code, 1860 (IPC) — Section 11, 21Presidency Magistrates (Court- Fees) Act, 1877 — Section 39
High Courts05 Jun 1878
Mobaruck Shah and Another Vs Toofany and Another
Calcutta High Court · (1879) ILR (Cal) 206
High Courts05 Jun 1878
Kally Coomar Roy and Others Vs Annoda Churn Roy
Calcutta High Court · (1879) ILR (Cal) 89
High Courts03 Jun 1878
Lalla Nowbut Lall Vs Lalla Jewan Lall and Others
Calcutta High Court · (1879) ILR (Cal) 831
High Courts03 Jun 1878
Moran Vs Guni Mahomed Joynarain Hazra Vs Doorga Proshad Mytse and Another
Calcutta High Court · (1879) ILR (Cal) 96
High Courts03 Jun 1878
Behary Lall Sandyal Vs Juggo Mohun Gossain
Calcutta High Court · (1879) ILR (Cal) 1
Succession Act, 1865 — Section 240