High Courts31 May 1878
In Re: In the Matter of the Appeal of Pertab Narain Singh
Calcutta High Court · (1879) ILR (Cal) 184
COURT ARCHIVE
Calcutta High Court judgments
64,008 judgments · page 3,132 of 3,201
High Courts31 May 1878
Syed Allaoollah and Others Vs Hirdy Narain and Another
Calcutta High Court · (1879) ILR (Cal) 72
High Courts31 May 1878Dismissed
Trilokinath and Pertab Narain Singh Vs Subhao Kooer and Others
Calcutta High Court · (1878) 05 CAL CK 0001
High Courts30 May 1878
Champabaty Vs Bibijibun and Another
Calcutta High Court · (1879) ILR (Cal) 213
High Courts27 May 1878
Fakharooddeen Mahomed Ahsan Vs Pogose and Others
Calcutta High Court · (1879) ILR (Cal) 210
High Courts23 May 1878
Brojendro Coomar Ray and Others Vs Rakhal Chunder Ray and Others
Calcutta High Court · (1878) ILR (Cal) 791
High Courts17 May 1878
Doorga Persad Singh Vs Doorga Konwari and Another
Calcutta High Court · (1879) ILR (Cal) 190
High Courts17 May 1878
Gossain Sudersan Das Vs Terietput Singh and Others
Calcutta High Court · (1879) ILR (Cal) 46
High Courts16 May 1878
Protab Chunder Dass Vs Gour Chunder Roy
Calcutta High Court · (1879) ILR (Cal) 132
High Courts16 May 1878
Hurro Proshad Roy Vs Gopaul Dass Dutt and Others
Calcutta High Court · (1878) ILR (Cal) 818
High Courts13 May 1878
Jungle Singh Vs Khoob Lall and Another
Calcutta High Court · (1878) ILR (Cal) 788
High Courts11 May 1878
Kaliprosad Rai Vs Meher Chandro Roy and Others
Calcutta High Court · (1879) ILR (Cal) 222
High Courts10 May 1878
The Empress Vs Mohim Chunder Rai and Another
Calcutta High Court · (1878) ILR (Cal) 765
Criminal Procedure Code, 1898 (CrPC) — Section 233
High Courts10 May 1878
Kanye Lall Ruj and Another Vs Kangal Chandra Ruj
Calcutta High Court · (1879) ILR (Cal) 69
High Courts10 May 1878
Soonder Narain Vs Bennud Ram and Others
Calcutta High Court · (1879) ILR (Cal) 76
High Courts09 May 1878
Purran Chunder Ghose Vs Mutty Lall Ghose Jahira
Calcutta High Court · (1879) ILR (Cal) 50
Limitation Act, 1963 — Section 6
High Courts08 May 1878
Nittyanund Nundy and Others Vs Joykisto Cowar
Calcutta High Court · (1878) ILR (Cal) 738
Contract Act, 1872 — Section 247
High Courts02 May 1878
Prosunno Coomar Sircar and Others Vs Ram Coomar Parooey
Calcutta High Court · (1879) ILR (Cal) 53