COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,128 of 3,201
High Courts04 Sept 1878
Doyal Mistree Vs Kapoor Chund and Others
Calcutta High Court · (1879) ILR (Cal) 318
Civil Procedure Code, 1908 (CPC) — Section 100Mofussil Small Cause Court Act, 1865 — Section 21
High Courts03 Sept 1878
Oghra Singh Vs Ablakhi Kooer and Another
Calcutta High Court · (1879) ILR (Cal) 536
General Clauses Act, 1868 — Section 6Registration Act, 1877 — Section 50
High Courts29 Aug 1878
Purnanund Asrum Vs Rookinee Gooptani
Calcutta High Court · (1879) ILR (Cal) 793
High Courts28 Aug 1878
Surnomoyee Dabee Vs Koomar Purresh Narain Roy
Calcutta High Court · (1879) ILR (Cal) 576
Road Cess Act, 1871 — Section 4
High Courts22 Aug 1878
Sadhu Churn Doss Vs Raghubanund Doss and Others
Calcutta High Court · (1879) ILR (Cal) 425
High Courts20 Aug 1878
Nobodeep Chunder Shaha Vs Sonaram Dass and Others
Calcutta High Court · (1879) ILR (Cal) 592
High Courts17 Aug 1878
Fuckhrunnissa Begum Vs Ebrahim and Another
Calcutta High Court · (1879) ILR (Cal) 531
High Courts17 Aug 1878
Kherodemoney Dossee Vs Doorgamoney Dossee and Others
Calcutta High Court · (1879) ILR (Cal) 456
Limitation Act, 1871 — Article 118, 122, 145, 10
High Courts16 Aug 1878
Ram Chunder Ghosaul Vs Juggutmenmohiney Dabee
Calcutta High Court · (1879) ILR (Cal) 283
Contract Act, 1872 — Section 60
High Courts16 Aug 1878
Wilson Vs Howard
Calcutta High Court · (1879) ILR (Cal) 231
Evidence Act, 1872 — Section 1
High Courts14 Aug 1878
Prosonna Nath Roy Chowdry Vs Afzolonnessa Begum
Calcutta High Court · (1879) ILR (Cal) 523
High Courts13 Aug 1878
Achiraj Lal and Another Vs The Empress
Calcutta High Court · (1879) ILR (Cal) 604
Criminal Procedure Code, 1898 (CrPC) — Section 90
High Courts08 Aug 1878
Pattarri Sirkar Vs Shurnomoyee
Calcutta High Court · (1879) ILR (Cal) 625
Limitation Act, 1963 — Article 109, 40
High Courts07 Aug 1878
In Re: In the Matter of the Petition of Mohesh Chunder Khan
Calcutta High Court · (1879) ILR (Cal) 417
Criminal Procedure Code, 1898 (CrPC) — Section 530