High Courts17 Jan 1879
Janokinath Mookerjee and Another Vs Ramrunjun Chuckerbutty and Others
Calcutta High Court · (1879) ILR (Cal) 949
Civil Procedure Code, 1908 (CPC) — Section 45
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,126 of 3,201
High Courts14 Jan 1879
Rai Komul Dossee Vs J.W. Laidley and Others
Calcutta High Court · (1879) ILR (Cal) 957
High Courts12 Jan 1879
Surbomungola Dabee Vs Mohendronath Nath and Another
Calcutta High Court · (1879) ILR (Cal) 508
High Courts10 Jan 1879
Hemnath Dutt and Another Vs Ashgur Sindar and Others
Calcutta High Court · (1879) ILR (Cal) 894
High Courts06 Jan 1879
Mungol Prashad Dichit Vs Shama Kanto Lahory Chowdhry
Calcutta High Court · (1879) ILR (Cal) 708
Limitation Act, 1963 — Section 20
High Courts21 Dec 1878
Roy Luchmeeput Singh Bahadur and Another Vs Goopee Nath Dobey
Calcutta High Court · (1878) ILR (Cal) 542
High Courts20 Dec 1878
Dhunput Singh Vs Heera Lall Mookhopadhya and Another
Calcutta High Court · (1879) ILR (Cal) 500
Contract Act, 1872 — Section 25(3)
High Courts18 Dec 1878
In Re: In the matter of the Petition of Kunund Narain Bhoop
Calcutta High Court · (1879) ILR (Cal) 650
Criminal Procedure Code, 1898 (CrPC) — Section 530
High Courts16 Dec 1878
Maseyk Vs Fergusson (No 2)
Calcutta High Court · (1879) ILR (Cal) 670
Succession Act, 1865 — Section 98
High Courts13 Dec 1878
Halal Khore Mohaldar Vs Shodone Mohaldar and Another
Calcutta High Court · (1879) ILR (Cal) 645
High Courts12 Dec 1878
Sharupgir Oghorenath Vs Khuggender Narain Chowdhry and Others
Calcutta High Court · (1879) ILR (Cal) 543
High Courts11 Dec 1878
Brojender Coomar Vs Bromomoye Chowdhrani
Calcutta High Court · (1879) ILR (Cal) 885
High Courts10 Dec 1878
In Re: Petition of Modun Mohun
Calcutta High Court · (1879) ILR (Cal) 376
Penal Code, 1860 (IPC) — Section 161, 21(9)
High Courts09 Dec 1878
Poresh Narain Roy Vs Kassi Chunder Talukdar
Calcutta High Court · (1879) ILR (Cal) 662
High Courts09 Dec 1878
Kirtee Chunder Mitter Vs Struthers and Another
Calcutta High Court · (1879) ILR (Cal) 336
Contract Act, 1872 — Section 44
High Courts05 Dec 1878
Dorab Ally Khan Vs Abdool Azeez and Another
Calcutta High Court · (1879) ILR (Cal) 229
High Courts04 Dec 1878
Mumtaz Hossein Vs Brij Mohun Thakoor and Others
Calcutta High Court · (1879) ILR (Cal) 888