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Calcutta High Court judgments

64,009 judgments · page 3,124 of 3,201

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High Courts27 Mar 1879

Heeralall Rukhit Vs Ram Surun Loll

Calcutta High Court · (1879) ILR (Cal) 835

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High Courts26 Mar 1879

The Empress Vs Nobin Chunder Dutt

Calcutta High Court · (1879) ILR (Cal) 865

Criminal Procedure Code, 1898 (CrPC) — Section 502
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High Courts25 Mar 1879

Okhoy Coomar Chuttopadhya and Others Vs Mahtap Chunder Bahadoor

Calcutta High Court · (1880) ILR (Cal) 24

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High Courts25 Mar 1879

Jussoda Kooer Vs Lallah Nettya Lall

Calcutta High Court · (1880) ILR (Cal) 43

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High Courts25 Mar 1879

Deolie Chand and Others Vs Nirban Singh

Calcutta High Court · (1880) ILR (Cal) 253

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High Courts24 Mar 1879

Badan Bebajea Vs Kala Chand Bebajea

Calcutta High Court · (1879) ILR (Cal) 823

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High Courts24 Mar 1879

Afatoolla Sirdar Vs Dwarka Nath Moitry and Others

Calcutta High Court · (1879) ILR (Cal) 814

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High Courts18 Mar 1879

Rampria Debea Vs Gunnes Chunder Hazra

Calcutta High Court · (1880) ILR (Cal) 53

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High Courts18 Mar 1879

Fuzludeen Khan Vs Fakir Mahomed Khan

Calcutta High Court · (1880) ILR (Cal) 336

Registration Act, 1877 — Section 48, 50
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High Courts17 Mar 1879

Akram Ally and Another Vs Bollye Satee and Another

Calcutta High Court · (1879) ILR (Cal) 961

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High Courts17 Mar 1879

Nownit Lal and Bunwari Lal Vs Rai Narain Dass

Calcutta High Court · (1879) ILR (Cal) 810

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High Courts12 Mar 1879

Greender Chunder Ghose Vs Mackintosh

Calcutta High Court · (1879) ILR (Cal) 897

Limitation Act, 1963 — Section 10
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High Courts10 Mar 1879

Umbicka Churn Goopta Vs Madhub Ghosal and Others

Calcutta High Court · (1879) ILR (Cal) 870

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High Courts03 Mar 1879

The Secretary of State for India in Council Vs Hori Dasi Dabi

Calcutta High Court · (1880) ILR (Cal) 228

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High Courts27 Feb 1879

Horro Narain Vs Sboodha Krishto Berah and Others

Calcutta High Court · (1879) ILR (Cal) 890

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High Courts26 Feb 1879

The Empress Vs Ketabdi Mundul

Calcutta High Court · (1879) ILR (Cal) 764

Penal Code, 1860 (IPC) — Section 304 7, 304A, 336, 337, 338
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High Courts25 Feb 1879

Smith and Others Vs Sreenarain Bagchee

Calcutta High Court · (1879) ILR (Cal) 808

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High Courts24 Feb 1879

The Sarawak and Hindustan Banking and Trading Company Limited and Lallah Barroomul Vs The Official Liquidator

Calcutta High Court · (1879) 02 CAL CK 0023

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High Courts24 Feb 1879

Dukharam Bharti Vs Luchmun Bharti

Calcutta High Court · (1879) ILR (Cal) 954

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High Courts24 Feb 1879

Sheo Golam Lall Vs Beni Prosad

Calcutta High Court · (1880) ILR (Cal) 27

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